ITAT Hyderabad Bench
10,989 judgments
SRI VENKATESWARA SWAMY DEVASTANAM,JAMALAPURAM vs ITO., EXEMPTION WARD-1(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
SHARE MICROFIN LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs B.RAMALINGA RAJU, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
BYRRAJU RAMALINGA RAJU ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-8, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
VIJAYA RAJAM FOUNDATION,HYDERABAD vs CIT(EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
SHIVA KIRAN CHARITABLE TRUST,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
VISHAL NEGI,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri Ravish Sood (Judicial Member)
NIGHTINGALE SOCIAL WELFARE SOCIETY,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NIGHTINGALE SOCIAL WELFARE SOCIETY,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
INDO-MIM LIMITED,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
LATE VAMANRAO RAMALINGAM ARCOT L/R BY SANGEETHA VAMANRAO,HYDERABAD vs ITO., WARD-13(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
PRIMARY AGRICULTURE CO OPERATIVE SOCIETY WANKIDI,HYDERABAD vs INCOME TAX OFFICE., WARD-1, MANCHIRIYAL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TEWHIMA PERMACULTURE FOUNDATION,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
RAMAKRISHNA TARANGAMBAOI,HYDERABAD vs DCIT., CIRCLE-13(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NANDA KISHORE RAVULA,HYDERABAD vs ADIT (INTERNATIONAL TAX)-2, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
PRIMARY AGRICULTURE CO OPERATIVE SOCIETY WANKIDI,HYDERABAD vs ITO, WARD-1, MANCHIRIAL
us: “1. The order of the Learned Commissioner of Income-tax (Appeals) [CIT(A)] is erroneous in law and on facts, and hence unsustainable.
ACIT., CENTRAL CIRCLE-2(4), HYDERABAD vs SATYANARAYANA REDDY MANNE, HYDREABAD
VENKATESH KAMMARI,CHEVELLA vs ITO., WARD-1, VIKARABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
RAM MOHANA REDDY BADDIGAM,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(4), HYDERABAD
RAM MOHANA REDDY BADDIGAM,HYDERABAD vs DCIT., CENTRAL CIRCLE-3(4), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
