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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME-TAX vs SABARKANTHA JILLA KHARID VECHAN SANGH LTD

ITR/4/19873/9/2001

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

COMMISSIONER OF INCOME TAX vs ARVIND MILLS LIMITED

ITR/286/19873/9/2001

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

COMMISSIONER OF INCOME TAX vs BHAVNAGR ELECTRICITY CO. LTD.

ITR/120/19873/9/2001

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

COMMISSIONER OF INCOME TAX vs K S LOKHAND WALA FAMILY TRUST

ITR/113/19873/9/2001

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

COMMISSIONER OF INCOME-TAX vs AIR CONTROL & CHEMICAL ENGG. CO. LTD.

ITR/56/19883/9/2001

COMMISSIONER OF INCOME-TAX vs YASINBHAI ISMAILBHAI MANSURI

ITR/131/19873/9/2001

GUJARAT STATE PETROCHEMICALS CORPN. LTD. vs COMMISSIONER OF INCOME TAX

ITR/62/19883/9/2001

COMMISSIONER OF INCOME TAX vs LEUVA PATEL KELWANI MANDAL

ITR/115/19873/9/2001

COMMISSIONER OF INCOME-TAX vs N C MEHTA

ITR/3/19873/9/2001

COMMISSIONER OF INCOME-TAX vs IQBALBHAI I MANSURI (DECD.)

ITR/38/19883/9/2001

COMMISSIONER OF INCOME TAX vs KISMAT PVT. LTD.

ITR/20/198727/8/2001

COMMISSIONER OF INCOME-TAX vs KRIKSHNA UNDERCASING MFG.,

ITR/35/198727/8/2001

COMMISSIONER OF INCOME TAX vs V.B.NARANIA & CO

ITR/155/198627/8/2001

COMMISSIONER OF INCOME TAX vs SONAL GUM INDUSTRIES

ITR/60/198627/8/2001

COMMISSIONER OF INCOME TAX vs PRABHAT TRADING CO.

ITR/88/198620/8/2001

COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.

ITR/48/198720/8/2001

COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM

ITR/76/198720/8/2001

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD., NOW, MAFATLAL GAGALBHAI TEXTILE LTD

ITR/93/198720/8/2001

COMMISSIONER OF INCOME TAX vs SUBODHCHANDRA & CO

ITR/293/198720/8/2001

COMMISSIONER OF INCOME TAX BARODA vs HORMASJI MANCHARJI VAID

ITR/116/198220/8/2001