← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs MAHENDRA D PARMAR
ITR/131/199316/10/2001
COMMISSIONER OF INCOME TAX vs N A DAVE
ITR/91/199316/10/2001
COMMISSIONER OF INCOME-TAX vs A RAJESH & CO.,
ITR/272/199216/10/2001
COMMISSIONER OF INCOME TAX vs WINDSOR FOODS LTD
ITR/85/199116/10/2001
COMMISSIONER OF INCOME TAX vs H H MAHARAJA FATESINH FAMILY TRUST
ITR/19/199216/10/2001
AMBALAL SARABHAI ENTERPRISES LTD vs C.I.T.
ITR/74/199316/10/2001
COMMISSIONER OF INCOME-TAX vs VALIULLA BROTHERS
ITR/31/198912/10/2001
COMMISSIONER OF INCOME-TAX vs CHANDRAKANT C SHAH
ITR/47/198812/10/2001
SCIENTIFIC MACHINE WORKS vs COMMISSIONER OF INCOME TAX
ITR/23/198710/10/2001
COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM
ITR/91/19909/10/2001
COMMISSIONER OF INCOME TAX vs MEHSANA DIST. CO.OP.MILK PRODUCERS UNION LTD.
ITR/178/19894/10/2001
KISHORE B SETALVAD vs COMMISSIONER OF WEALTH TAX
WTR/29/19874/10/2001
KAIRA DIST CO.OP MILK PRODUCERUNION vs COMMISSIONER OF INCOME-TAX
ITR/7/19904/10/2001
ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/203/19894/10/2001
COMMISSIONER OF INCOME-TAX vs MATURDAS GOVINDDAS (HUF)
ITR/71/19894/10/2001
COMMISSIONER OF INCOME-TAX vs FARDAHMED ABDULSAMAD
ITR/15/19904/10/2001
COMMISSIONER OF INCOME-TAX vs MEHMOODMIYA A TOPIWALA
ITR/114/19894/10/2001
MEHSANA DIST CO.OP MILK PRODUCERS UNION vs COMMISSIONER OF INCOME-TAX
ITR/31/19904/10/2001
COMMISSIONER OF INCOME TAX vs MOHMEDHUSAIN JAMALBHAI
ITR/190/19894/10/2001
COMMISSIONER OF INCOME-TAX vs BHOJRAJ SURENDRAPAL
ITR/72/19894/10/2001
