← All Benches
ITAT Gujarat Bench
6,755 judgments
DIGVIJAY TILES & POTTERIES LTD vs COMMISSIONER OF INCOME-TAX
ITR/37/198823/10/2001
COMMISSIONER OF INCOME TAX vs NAVNITLAL RANCHHODLAL CHARI- TABLE TRUST
ITR/272/198723/10/2001
COMMISSIONER OF WEALTH TAX vs LALJIBHAI BHAGWANBHAI KHARAWLA
WTR/50/198723/10/2001
COMMISSIONER OF INCOME TAX vs CHETAN CHEMICALS PVT.LTD.
ITR/148/198823/10/2001
COMMISSIONER OF WEALTH-TAX vs MALLIKA SARABHAI
WTR/64/198723/10/2001
SHRI N.K. SHAH vs THE COMMISSIONER OF INCOME TAX
ITR/52/199617/10/2001
COMMISSIONER OF INCOME-TAX vs RAJENDRA CORPORATION
ITR/24/198817/10/2001
COMMISSIONER OF INCOME TAX vs VINODCHANDRA D ASARWALA,
ITR/162/198817/10/2001
COMMISSIONER OF INCOME-TAX vs SUSSEN TEXTILE BEARINGS LTD
ITR/172/198817/10/2001
MALBAR INVESTMENT PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/209/199216/10/2001
OFISADE PVT LTD vs COMMISSIONER OF INCOME-TAX
ITR/124/199116/10/2001
COMMISSIONER OF INCOME-TAX vs BELUR INVESTMENTS PVT LTD
ITR/3/199116/10/2001
SARABHAI CHEMICALS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/170/198916/10/2001
COMMISSIONER OF INCOME TAX vs DEVARSONS PVT.LTD.
ITR/139/198916/10/2001
COMMISSIONER OF INCOME-TAX vs TRIMURTI FABRICS
ITR/138/199316/10/2001
COMMISSIONER OF INCOME-TAX vs SARABHAI FOUNDATION
ITR/96/199116/10/2001
COMMISSIONER OF INCOME-TAX vs GUJARAT INDUSTRIAL PRODUCTS
ITR/41/199316/10/2001
SABARKANTHA DISTRICT CO-OP. MILK PRODUCER'S UNION LTD vs COMMISSIONER OF INCOME-TAX
ITR/99/199116/10/2001
COMMISSIONER OF INCOME TAX vs ANANDIBEN K SHAH
ITR/307/199216/10/2001
COMMISSIONER OF INCOME-TAX vs ABHA ARVINDBHAI TRUST
ITR/18/199216/10/2001
