← All Benches

ITAT Gujarat Bench

6,755 judgments

C.I.T. vs SHASTRA INVESTMENT PVT. LTD.

ITR/21/200312/12/2007

COMMISSIONER OF INCOME TAX vs MARUTI TEXTILES PVT. LTD.

ITR/68/199911/7/2007

HONOURABLE MR. JUSTICE J.M.PANCHAL,HONOURABLE SMT. JUSTICE ABHILASHA KUMARI

C.I.T. vs P. NAVINKUMAR AND CO.

ITR/26/200010/7/2007

COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LTD.

ITR/23/200010/7/2007

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

ITR/105/199616/11/2006

COMMISSIONER OF INCOME TAX vs PRAKASH OIL INDUSTRIES AND GINNING FACTORY

ITR/40/199616/11/2006

SHRI ASHOK J. PANDYA vs COMMISSIONER OF INCOME TAX

ITR/42/19974/11/2006

M/S.PATEL ANILKUMAR BHAGWANDAS vs COMMISSIONER OF INCOME-TAX

ITR/63/19974/11/2006

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FINANCE CORP.

ITR/124/19963/11/2006

COMMISSIONER OF INCOME TAX vs SHRI MANUBHAI M. PATEL

ITR/6/19972/11/2006

COMMISSIONER OF INCOME TAX vs BARODA CHEMISTS PVT.LTD.

ITR/128/19962/11/2006

COMMISSIONER OF INCOME TAX vs M/S.SHRENIK MAHENDRABHAI

ITR/131/19962/11/2006

COMMISSIONER OF INCOME TAX vs APOLLO CONSTRUCTION CO.P.LTD.

ITR/30/19991/11/2006

V.G. GANATRA, DEV. OFFICER vs COMMISSIONER OF INCOME TAX

ITR/54/19981/11/2006

COMMISSIONER OF INCOME TAX vs CADILA LABORATORIES LIMITED.

ITR/1/20031/11/2006

M/S.KRISHNA TEXTILE vs COMMISSIONER OF INCOME-TAX

ITR/10/199712/10/2006

HONOURABLE MR. JUSTICE D.H.WAGHELA,HONOURABLE MR. JUSTICE R.S.GARG

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/9/199712/10/2006

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPN LTD

ITR/295/199512/10/2006

M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX

ITR/106/199611/10/2006

COMMISSIONER OF INCOME-TAX vs KIRAN CORP.

ITR/74/199811/10/2006