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ITAT Gujarat Bench

6,755 judgments

RATILAL C SMITH vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16250/20133/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

C M SMITH AND SONS vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16249/20133/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

TARABEN VASANJI BALDANIYA vs THE UNITED INDIA INSURANCE COMPANY LTD.

X-OBJ/92/200828/1/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

THE UNITED INDIA INSURANCE COMPANY LTD. vs TARABEN VASANJI BALDANIYA

FA/2744/200628/1/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX II vs GUJARAT CO.OP. MILK MARKETING FEDERATION LTD

TAXAP/758/201323/1/2014

ANUPAM TELE SERVICES vs INCOME TAX OFFICER

TAXAP/556/201322/1/2014

NATIONAL INSURANCE COMPANY vs BAHADURSINH @ BATUKSINH BHIKHUBHA JHALA

FA/3545/200921/1/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

DIRECTOR OF INCOME TAX (EXEMPTION) vs SABARMATI ASHRAM GAUSHALA TRUST

TAXAP/1162/201315/1/2014

PASMINA WD/O PRAVINSINH PARMAR vs ORIENTAL INSURANCE CO. TLD.

X-OBJ/159/200913/1/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ORIENTAL INSURANCE CO. TLD. vs PASMINA WD/O PRAVINSINH PARMAR

FA/3141/200613/1/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

SWATI MENTHOL & ALLIED CHEMICALS LTD vs JOINT DIRECTOR - DIRECTORATE OF REVENUE INTELLIGENCE

SCA/2894/20138/1/2014

THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI

FA/2957/20137/1/2014

HONOURABLE MR. JUSTICE M.D. SHAH

THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI

FA/2956/20137/1/2014

HONOURABLE MR. JUSTICE M.D. SHAH

THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI

FA/2955/20137/1/2014

HONOURABLE MR. JUSTICE M.D. SHAH

THE NEW INDIA ASSURANCE CO.LTD - MUMBAI/SURAT vs DINESHKUMAR CHHOTELAL TIWARI

FA/2954/20137/1/2014

HONOURABLE MR. JUSTICE M.D. SHAH

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL CORPORATION

TAXAP/965/201026/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-II vs HI REL ELECTRONICS PVT LTD

TAXAP/949/201026/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-II vs GUJARAT AGRO INDUS CORPORATION LTD

TAXAP/925/201026/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-II vs FANAL SECURITIES & ALLIED SERVICES PVT LTD

TAXAP/814/201126/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX II vs GUJARAT STATE ROAD TRANSPORT CORPORATION

TAXAP/637/201326/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA