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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX - II vs GUJARAT STATE FINANCIAL SERVICES LTD., WING-B, 3RD FLOOR,

TAXAP/1049/201017/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD., WING-B, 3RD FLOOR,

TAXAP/1048/201017/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

ALSTOM INDIA LIMITED - THROUGH AUTHORIZED SIGNATORY vs UNION OF INDIA

SCA/11031/201313/2/2014

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

GUJARAT CARBON & INDUSTRIES LTD. vs ASSTT.COMMISSIONER OF INCOME TAX

SCA/5073/200512/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

KARSANBHAI GANDABHAI PATEL SHOP NO. 7 vs TAX RECOVERY OFFICER

SCA/2894/200412/2/2014

DINESHCHANDRA BHAILALBHAI GANDHI vs TAX RECOVERY OFFICER

SCA/11575/200512/2/2014

ME & MUMMY HOSPITAL vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/7543/200512/2/2014

ASHABEN RAMESH VALRANI vs COMMISSIONER OF INCOME TAX

SCA/5134/200512/2/2014

DIVISIONAL CONTROLLER vs LEGAL HEIRS OF JAYANTILAL NANALAL PATEL

FA/188/201411/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

SARLA RAJKUMAR VARMA vs ASSTT.COMMISSIONER OF INCOME TAX

SCA/125/201411/2/2014

DEEPAK R SHAH vs INCOME TAX APPELLATE TRIBUNAL - AHMEDABAD BENCH

SCA/15308/201311/2/2014

GUJARAT STATE ROAD TRANSPORT CORPORATION vs BHARATKUMAR PARSHOTTAMDAS PATEL

FA/3075/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD ASHWINBHAI TULSIBHAI PATEL- JAYSHRIBEN WD-O ASHWINBHAI T. PATEL

FA/3074/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD MUKESHBHAI KASHIRAM PATEL- BHAVNABEN WD-O MUKESHBHAI KASHIRAM

FA/3073/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs BABULAL UGARCHAND PATEL

FA/3072/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs NANDABEN WD-O RAJESHBHAI ALIAS RAMANBHAI JAGJIVANDAS THAKKAR

FA/3071/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD KALUBHAI JOITARAM PATEL- JOITARAM KASHIDAS PATEL

FA/3070/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs NANDABEN WD-O. KANUBHAI AMBALAL RAVAL

FA/3069/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

GUJARAT STATE ROAD TRANSPORT CORPORATION vs HEIRS OF DECD RAJESHBHAI SHANKARLAL PATEL

FA/3068/20135/2/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ASHWIN R SMITH vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16531/20133/2/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI