← All Benches

ITAT Gujarat Bench

6,755 judgments

VIRENDRA R. GANDHI vs A.C.I.T.

TAXAP/230/200319/11/2014

SMT. MAMTABEN GOPALDAS AGRAWAL vs INCOME TAX OFFICER

TAXAP/601/200519/11/2014

SHAILY ENG. PLASTICS. P. LTD. vs DY. CIT (ASST.)

TAXAP/460/200019/11/2014

THE ASSTT. COMMISSIONER OF INCOME TAX vs PALLAVI J. KINERIWALA

TAXAP/37/200219/11/2014

VINAY OIL MILL vs INCOME-TAX OFFICER

TAXAP/123/200119/11/2014

ASSTT. CIT vs MOTI POLYMERS PVT. LTD.

TAXAP/589/199919/11/2014

COMMISSIONER OF INCOME TAX RAJKOT I vs KAPAYA AATHKOTI MOTI PAKSH STHANAKVASHI SANGH

TAXAP/884/201418/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX RAJKOT I vs VIVEKANAND RURAL DEVELOPMENT INSTITUTE

TAXAP/883/201418/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T.-II vs NEW INDIA INDUSTRIES LTD.

TAXAP/81/200218/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T.-II vs NEW INDIA INDUSTRIES LTD.

TAXAP/59/200218/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX OFFICER vs VENKATESHWAR FILAMENTS PVT. LTD.

TAXAP/588/200618/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DY. C.I.T. (ASSTT.) vs NEW INDIA INDUSTRIES LTD.

TAXAP/31/200118/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ASSTT. C.I.T. vs RELIABLE CONSTN. COM.

TAXAP/281/199918/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs RELIABLE CONSTRUCTION CO.

TAXAP/178/200118/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE SANDESH LTD. vs DY.COMMISSIONER OF INCOEME-TAX(ASSESSMENT)

TAXAP/174/200118/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ANUPAMA KETAN SHAH W/O KETAN SHAH vs HAMEED MOHAMMAD PATHAN

FA/890/200218/11/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

NATIONAL INSURANCE CO. LTD vs ANUPAMA KETAN SHAH

FA/883/200218/11/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

M/S. RELIABLE CONSTRUCTION CO. vs COMMISSIONER OF INCOME TAX

ITR/67/199318/11/2014

BILAG INDUSTRIES PVT.LTD. vs DESH RAJ COMMISSIONER OF INCOME TAX VALSAD

SCA/24128/200518/11/2014

ASSTT.C.I.T. vs EMTICI ENGINEERING LTD

TAXAP/2/200018/11/2014