← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs SAURASHTRA CEMENT LTD.

TAXAP/1916/20053/12/2014

RAJESH A PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/1183/20103/12/2014

SMT. JYOTIKA BEN K. VARMA vs ASSTT. C I T

TAXAP/97/20013/12/2014

A.C.I.T. vs VXL (INDIA) LTD. (SHREE DIGVIJAY WOLLEN MILLS)

TAXAP/93/20023/12/2014

COMMISSIONER OF INCOME TAX vs PARMAR MADHURUSHIK DECORATES

TAXAP/423/20063/12/2014

HAJI ISMAIL HAJI SALEMAN BHAYA vs INCOME TAX OFFICER

TAXAP/132/20143/12/2014

DY. C.I.T. vs WELL PACK PACKAGING

TAXAP/368/20013/12/2014

COMMISSIONER OF INCOME TAX-III vs REVABHAI N PATEL

TAXAP/1592/20082/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX- GANDHINAGAR vs GUJARAT INDUSTRIAL INVESTMENT CORPORATION

TAXAP/1449/20052/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs CAMA HOTELS LTD.

TAXAP/1394/20062/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME-TAX GANDHINAGAR vs GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION

TAXAP/1370/20062/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX RAJKOT I vs ARVINDBHAI MANIAR CHARITABLE FOUNDATION

TAXAP/1309/20142/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, RAJKOT-I. vs MAHARAJA JYOTINDRASINHJI OF GONDAL PALACE PREMISES.

TAXAP/1155/20052/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs ATUL PRODUCTS LIMITED.

ITR/9/20032/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs CAMA HOTELS LIMITED

ITR/11/20052/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs SHRI GOPAL GRAM SEVA SAHAKARI MANDLI LTD.

ITR/16/20032/12/2014

DY. C I T (ASST.) vs SODIUM METAL PVT. LTD.

TAXAP/22/20012/12/2014

ELLORA TIME PRIVATE LIMITED vs JOINT COMMISSIONER OF INCOME TAX

TAXAP/1024/20052/12/2014

COMMISSIONER OF INCOME TAX vs PARSHWANATH HOUSING FINANCE CORPORATION LTD.

TAXAP/467/20051/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs PARSHWANATH HOUSING FINANCE CORPORATION LTD.

TAXAP/466/20051/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER