← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs NIRMA CREDIT & CAPITAL LTD. (KNOWN AS NORMA DETERGENT LTD)

TAXAP/1169/20064/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

BIPINCHANDRA K. BHATIA vs ASSTT.COMMISSIONER OF INCOME TAX

TAXAP/114/20064/12/2014

ACIT, BHARUCH CIRCLE vs CHETAN COACH BUILDERS PVT. LTD.

TAXAP/220/20074/12/2014

ELLORA TIME PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

TAXAP/1265/20054/12/2014

COMMISSIONER OF INCOME TAX vs RAMA MULTI TECH LTD.

TAXAP/1751/20054/12/2014

ASST. C. I. T. vs NORMA DETERGENTS LTD.

TAXAP/454/20004/12/2014

COMMISSIONER OF INCOME TAX vs AJAY P. PATEL

TAXAP/1645/20054/12/2014

COMMISSIONER OF INCOME TAX RAJKOT-I vs MYSORE FINE AGARBATI

TAXAP/1346/20064/12/2014

COMMISSIONER OF INCOME TAX-IIISURAT vs BHOLABHAI B. PATEL

TAXAP/845/20064/12/2014

RAMA NATHA GADHAVI vs INCOME TAX OFFICER

TAXAP/505/20094/12/2014

COMMISSIONER OF INCOME TAX vs GOKUL METALIZERS PVT. LTD.

TAXAP/347/20024/12/2014

COMMISSIONER OF INCOME TAX vs RAVJIBHAI CHHANABHAI PATHAR

TAXAP/1883/20064/12/2014

SMT. SHAMABEN ALIAS SMITA VARMA vs ASSTT. C I T

TAXAP/99/20013/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SMT. JYOTIKA BEN K. VARMA vs ASSTT. C I T

TAXAP/98/20013/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SMT. SHAMABEN ALIAS SMITA VARMA vs ASSTT. C I T

TAXAP/96/20013/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SMT. SHAMABEN ALIAS SMITA VARMA vs ASSTT. C I T

TAXAP/95/20013/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs ORPAT CHARITABLE TRUST

TAXAP/949/20063/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs ORPAT CHARITABLE TRUST

TAXAP/734/20093/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs PARMAR VIJAY MANDAP SERVICE

TAXAP/422/20063/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs PARMAR KISHOR MANDAP SERVICE

TAXAP/421/20063/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER