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ITAT Gujarat Bench
6,755 judgments
INCOME TAX OFFICER WARD-5(1), BARODA vs BARODA CRICKET ASSOCIATION
TAXAP/67/20079/12/2014
INCOME TAX OFFICER WARD-5(1), BARODA vs BARODA CRICKET ASSOCIATION
TAXAP/65/20079/12/2014
INCOME TAX OFFICER WARD-5(1), BARODA vs BARODA CRICKET ASSOCIATION
TAXAP/64/20079/12/2014
INCOME TAX OFFICER WARD-5(1), BARODA vs BARODA CRICKET ASSOCIATION
TAXAP/63/20079/12/2014
INCOME TAX OFFICER WARD-5(1), BARODA vs BARODA CRICKET ASSOCIATION
TAXAP/62/20079/12/2014
SPECTOM ENGINEERING PVT. LTD. vs A.C.I.T.
TAXAP/333/20029/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
ASSTT.COMMISSIONER OF INCOME TAX, CIRCLE 4, BARODA vs MILESTONE LIMITED
TAXAP/329/20079/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE JCIT (ASSTT), CIRCLE-5 AHMEDABAD vs M/S. SHAKUN POLYMERS LTD.
TAXAP/327/20079/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
GAUTAM CONSTRUCTION vs A.C.I.T.
TAXAP/155/20019/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
GAUTAM CONSTRUCTION vs A.C.I.T.
TAXAP/151/20019/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs AGRO CHEMICALS
TAXAP/1495/20059/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs SHREE AGRO CHEMICALS
TAXAP/1493/20059/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX RAJKOT-III vs BHARAT HIRALAL POPAT
TAXAP/1016/20069/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX-III vs M/S. SONAL CONSTRUCTION CO.
TAXAP/1007/20069/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
VIJAY PROTEINS LTD. vs COMMISSIONER OF INCOME TAX
ITR/139/19969/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
SHRI MAHNEDARA R. TATEL (HUF) PROP. USHMA INDUSTRIES vs INCOME TAX OFFICER
TAXAP/57/20049/12/2014
MAHENDRAKUMAR R. PATEL vs INCOME TAX OFFICER
TAXAP/1453/20059/12/2014
ASSTT.COMMISSIONER OF INCOME TAX, CIRCLE 4, BARODA vs MILESTONE LIMITED
TAXAP/330/20079/12/2014
AMBALAL SARABHAI ENTERPRISES LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/655/20069/12/2014
GAUTAM CONSTRUCTION vs A.C.I.T.
TAXAP/152/20019/12/2014