← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs MOTIRAM PURSHOTTAM

TAXAP/1297/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs DURLABHBHAI CHANABHAI PATHAR

TAXAP/1296/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BABUBHAI DUNGARBHAI GAJERA

TAXAP/1295/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs GUNVANTBHAI VALABHAI VEKARIA

TAXAP/1294/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VITHALBHAI KHODABHAI VEKARIA

TAXAP/1293/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BHOLABHAI HARIBHAI JAVIA

TAXAP/1292/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BHOLABHAI HARIBHAI JAVIA

TAXAP/1291/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HIREN BHIKHALAL KARIA

TAXAP/1290/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MUKESHBHAI KALUBHAI KORAT

TAXAP/1289/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RAVJIBHAI HARKHABHAI SAVALIA

TAXAP/1288/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RAVJIBHAI HARKHABHAI SAVALIA

TAXAP/1287/200710/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs M/S.SHREENATHJI CORPN.

ITR/4/200310/12/2014

JOINT COMMISSIONER OF INCOME TAX vs SHRI DINESH MILLS LTD.

TAXAP/522/200610/12/2014

COMMISSIONER OF INCOME TAX vs MATANGI INDUSTRIES

TAXAP/740/200610/12/2014

COMMISSIONER OF INCOME TAX-II vs MONARCH DYESTUFF INDUSTRIES

TAXAP/1298/201410/12/2014

VIJAY TRADING CO. vs INCOME TAX OFFICER

TAXAP/416/200010/12/2014

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs STOCK EXCHANGE OF AHMEDABAD

TAXAP/582/200610/12/2014

DY. C.I.T. (ASSTT) vs PANCHMAHAL VADODARA GRAMIN BANK

TAXAP/163/200110/12/2014

OCHHAVLAL M. MAHESWARI vs INCOME TAX OFFICER

TAXAP/1771/200510/12/2014

COMMISSIONER OF INCOME TAX vs JAMILABEN HAJIHUSAIN DHANANI

TAXAP/1300/200710/12/2014