ITAT Delhi Bench
81,630 judgments
KAMAL GOYAL,SOUTH WEST DELHI vs INCOME TAX OFFICER , WARD 2(2), GURUGAON, GURUGAON
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)
KAMAL GOYAL,SOUTH WEST DELHI vs INCOME TAX OFFICER, WARD 2(2) , GURUGAON, GURUGOAN
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)
ADD ADVISORS PRIVATE LIMITED,NEW DELHI vs NATIONAL E-ASSESSMENT CENTRE, DELHI, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI, DELHI vs ADD ADVISORS PVT LTD, DELHI
SAMPARK MANAGEMENT CONSULTANCY LLP,NOIDA vs DCIT, CIRCLE-5(2)(1), NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SAMPARK MANAGEMENT CONSULTANCY LLP,NOIDA vs DCIT,CIRCLE-5(2)(1), NOIDA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHL (INDIA) PRIVATE LIMITED,GURGAON vs DIT, CIRCLE-3(1), GURGAON
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PURN PRAKASH TRUST,NEW DELHI vs CIT EXEMPTION, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
PUNJAB NATIONAL BANK,DELHI vs DCIT, CIRCLE-76, DELHI
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Assessment Year 2013-14) M/s Punjab National Bank, Rajendra Place Branch, 17, Prabhat Karan Building New Delhi 110008 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAACP0165G Appellant Respondent Vs. DCIT, Circle, Range 76 Laxmi Nagar Delhi 110092 Appellant by : Respondent by : Sh. Vivek Gupta, CA Ms. Monika Singh, CIT, DR Date of Hearing Date of Pronouncement 05.06.2025 25.06.2025 ORDER PER KHETTRA MOHAN ROY, AM: T
RAHIL BINDRA,DELHI vs NATIONAL FACELESS APPEAL, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
TANIKA FINANCE & LEASING PRIVATE LTD,DELHI vs INCOME TAX OFFICER WARD 25(1), DELHI
MS. MADHUMITA ROY (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, GHAZIABAD vs ROHAN AGARWAL, GHAZIABAD
MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)
CHAKSHU DUTTA ,DELHI vs DCIT 59(1), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
VINAY DUA,DELHI vs COMMISSIONER OF INCOME TAX, NFAC
MS. MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MEHINDER SHARMA,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 61(1), DELHI
SH.SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL (Accountant Member)
ANIL JAIN,GURGAON vs ITO,WARD-36(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
HAPUR PILKHUWA DEVELOPMENT AUTHORITY,DELHI vs DCIT, EXEMTION CIRCLE, GHAZIABAD
SHRI MAHAVIR SINGH, VICE PRESDIDENT, SHRI MANISH AGARWAL (Accountant Member)
BRIJESH GUPTA,NEW DELHI vs ACIT,CENTRAL CIRCLE-14, NEW DELHI
ATUL ENGINEERING COMPANY INC,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 50(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
PARADIME TECHNOLOGIES PRIVATE LIMITED,GURGAON vs ACIT,CIRCLE-3(1), GURGAON
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)