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ITAT Delhi Bench

81,630 judgments

RAMAN KUMAR,NEW DELHI vs INCOME TAX OFFICER WARD 62(2), DELHI, DELHI

ITA 2020/DEL/2025[2012-2013]Status: Disposed25/6/2025AY 2012-2013

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ASR FERRICTRADE PRIVATE LIMITED,DELHI vs AO, DELHI

ITA 1986/DEL/2025[2022-23]Status: Disposed25/6/2025AY 2022-23

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SPORTSRANCH FOUNDATION,NEW DELHI vs CIT (EXEMPTION), NEW DELHI

ITA 1973/DEL/2025[2025-26]Status: Disposed25/6/2025AY 2025-26

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ESSEL HOUSING PROJECTS PVT LTD,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI

ITA 1967/DEL/2025[2019-20]Status: Disposed25/6/2025AY 2019-20

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

EMERGING INDIA FOCUS FUNDS,MAURITIUS vs ACIT, CIRCLE INT. TAXATION 1(2)(2), DELHI

ITA 1963/DEL/2025[2022-23]Status: Disposed25/6/2025AY 2022-23

NARENDRA PRASAD RAI,DELHI vs THE INCOME TAX OFFICER, DELHI

ITA 1692/DEL/2025[2012-2013]Status: Disposed25/6/2025AY 2012-2013

Sh. Satbeer Singh Godara (Judicial Member)

ROBIN ARORA,PANIPAT vs WARD-1, PANIPAT, INCOME TAX OFFICE, PANIPAT

ITA 1689/DEL/2025[2017-2018]Status: Disposed25/6/2025AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

NAVIN AGGARWAL,AHMEDABAD vs INCOME TAX OFFICER, 94, 60, WARD-1, SONEPAT, SONEPAT, HARYANA

ITA 1677/DEL/2025[2012-13]Status: Disposed25/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

PINTU TYAGI,MEERUT vs ITO WARD-2(1), GHAZIABAD

ITA 1669/DEL/2025[2011-12]Status: Disposed25/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

JITIN GUPTA,DELHI vs DCIT,CENTRAL-1, FARIDABAD

ITA 1655/DEL/2025[2019-20]Status: Disposed25/6/2025AY 2019-20

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JITIN GUPTA,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, FARIDABAD

ITA 1648/DEL/2025[2011-12]Status: Disposed25/6/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VIKRAM SHARMA,NEW DELHI vs ITO WARD-28(5), DELHI

ITA 1641/DEL/2025[2010-11]Status: Disposed25/6/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

VINOD KANSAL,DELHI vs DCIT CIRCLE 34(1), DELHI, DELHI

ITA 1632/DEL/2025[2009-10]Status: Disposed25/6/2025AY 2009-10

Sh. Satbeer Singh Godara (Judicial Member)

SANDEEP KUMAR GAUTAM,GHAZIABAD vs ITO,WARD- 2(2)(3), GHAZIABAD

ITA 1469/DEL/2025[2018-19]Status: Disposed25/6/2025AY 2018-19

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

WELCOME DISTILLERIES PRIVATE LIMITED,CHHATTISGARH vs DCIT, CENTRAL CIRCLE-8, DELHI

ITA 1455/DEL/2025[2021-22]Status: Disposed25/6/2025AY 2021-22

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

MALKEET KAUR,DELHI vs ITO WARD 28(1), CIVIC CENTRE

ITA 1394/DEL/2025[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

MALKEET KAUR,DELHI vs ITO WARD 28(1), NEW DELHI

ITA 1393/DEL/2025[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

VIJAY SINGH,VILLAGE AHMEDPUR CHAUROLI vs WARD 2(5) NOIDA, NOIDA

ITA 1365/DEL/2025[2011-12]Status: Disposed25/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

KAMAL GOYAL,SOUTH WEST DELHI vs INCOME TAX OFFICER, WARD 2(2) GURUGAON, GURUGAON

ITA 1343/DEL/2025[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)

KAMAL GOYAL,SOUTH WEST DELHI vs INCOME TAX OFFICER , WARD 2(2), GURUGAON, GURUGAON

ITA 1342/DEL/2025[2015-16]Status: Disposed25/6/2025AY 2015-16

SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER, SHRI VIMAL KUMAR (Judicial Member)