← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONWER OF INCOME TAX vs NHK JAPAN BROADCASTING CORPORATION
ITA - 592 / 20076/7/2007
DIRECTOR OF INCOME TAX INTER. TAXATION vs KLM ROYAL DUTCH AIRLINES
ITA/771/20065/7/2007
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE MR. JUSTICE V.B. GUPTA
THE COMMISSIONER OF INCOME TAX vs TARPIM OVERSEAS P.LTD.
ITA - 594 / 20074/7/2007
VISHWA JAGRITI MISSION vs DIRECTOR OF INCOME TAX
ITA - 548 / 200730/5/2007
COMMISSIONER OF INCOME TAX vs MR.VIPIN BATRA
ITA/1189/200629/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX vs M/S GUJARAT GUARDIAN LTD.
ITA/76/200624/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
THE COMMISSIONER OF INCOME TAX vs VINITA JAIN
ITA/1385/200623/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX V vs POLYPLEX CORPORATION LTD.
ITA - 483 / 200723/5/2007
COMMISSIONER OF INCOME TAX vs USHA IRON & FERRO METAL CORPN
ITA - 462 / 200723/5/2007
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA/463/200723/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
THE COMMISSIONER OF INCOME TAX vs ATUL JAIN
ITA/1384/200623/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX DEL vs USHA IRON & FERRO METAL CORPN.
ITA - 463 / 200723/5/2007
COMMISSIONER OF INCOME TAX DEL vs KIRAN SECURITIES P.LTD.
ITA - 484 / 200722/5/2007
COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.
ITA/815/20069/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX V vs M/S ORACLE SOFTWARE INDIA LTD.
ITA/641/20069/5/2007
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
COMMISSIONER OF INCOME TAX vs PREM NATH NAGPAL
ITA - 411 / 20074/5/2007
COMMISSIONER OF INCOME TAX III vs M/S SIKKIM NANSEVA PRATISTHAN
ITA - 530 / 20053/5/2007
COMMISSIONER OF INCOME TAX CEN vs M/S SARB CONSULATE MARINE PROD
ITA/656/20062/5/2007
HON'BLE MS. JUSTICE MANJU GOEL,HON'BLE MS. JUSTICE ARUNA SURESH
THE COMMISSIONER OF INCOME TAX vs ORIOLE EXPORTS P.LTD.
ITA - 424 / 20071/5/2007
COMMISSIONER OF INCOME TAX vs GOYAL MG GASES LTD.
ITA - 413 / 20071/5/2007