← All Benches
ITAT Delhi Bench
80,939 judgments
THE COMMISSIONER OF INCOME TAX vs ANIL MINDA
ITA - 527 / 200914/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1286 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 1273 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 24 / 200814/9/2010
MARUBENI INDIA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA - 1333 / 200814/9/2010
THE COMMISSIONER OF INCOME TAX vs VANDANA MINDA
ITA - 593 / 200914/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1275 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROS MODICROP LTD.
ITA - 26 / 200814/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICROP LTD.
ITA - 1285 / 200714/9/2010
COMMISSIONER OF INCOME TAX CENTRAL I vs XEROX MODICORP LTD.
ITA - 67 / 200814/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1270 / 200714/9/2010
COMMISSIONR OF INCOME TAX vs DEEPAK VERMA
ITA - 1431 / 200814/9/2010
COMMISSIONER OF INCOME TAX vs XEROX MODICORP LIMITED
ITA - 1274 / 200714/9/2010
INCOME TAX vs SMT. MOTIA RANI BHATIA
ITA/1418/201014/9/2010
COMMISSIONER OF INCOME TAX vs PVT. LTD
ITA/1364/201014/9/2010
THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR
ITA/1362/201014/9/2010
THE COMMISSIONER OF INCOME TAX-XVI vs KARAN BIHARI THAPAR
ITA/1363/201014/9/2010
CIT vs PREM CHAND GARG
ITA - 1416 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR
ITA - 1363 / 201014/9/2010
COMMISSIONER OF INCOME TAX vs KARAN BIHARI THAPAR
ITA - 1362 / 201014/9/2010