← All Benches
ITAT Delhi Bench
80,939 judgments
DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE
ITA - 1485 / 201024/9/2010
CIT vs VIRGO MARKETING P LTD
ITA - 1439 / 201023/9/2010
COMMISSIONER OF INCOME TAX vs ROHIT ANAND & SONS HUF
ITA - 1438 / 201023/9/2010
COMMISSIONER OF INCOME TAX vs CG ACTARIS ELECTRICITY MANAGEMENT PVT LTD
ITA - 1437 / 201023/9/2010
COMMISSIONER OF INCOME TAX V CENTRAL REVENUE BUILDING vs PEPORT SYSTMES TSI INDIA LTD.
ITA - 402 / 200823/9/2010
COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD
ITA/640/201023/9/2010
COMMISSIONER OF INCOME TAX vs SIKKA OVERSEAS PVT. LTD
ITA/644/201023/9/2010
THE COMMISSIONER OF INCOME TAX-V vs PEROT SYSTEMS TSI (INDIA) LTD
ITA/402/200823/9/2010
CIT vs TCL PROPERTIES P LTD
ITA - 1440 / 201023/9/2010
DIRECTOR OF INCOME TAX vs SNC-LAVALIN INTERNATIONAL INC.
ITA - 1027 / 200922/9/2010
DIRECTOR OF INCOMET AX vs SNC-LAVALIN INTERNATIONAL INC.
ITA - 1026 / 200922/9/2010
COMMISSIONER OF INCOME TAX vs INDERPAL CHAWLA
ITA/1424/201021/9/2010
CIT vs INDERPAL CHAWLA
ITA - 1424 / 201021/9/2010
COMMISSIONER OF INCOME TAX vs JAKSON ENGINEERING LTD
ITA - 1413 / 201020/9/2010
COMMISSIONER OF INCOME TAX DEL vs M.M.T.C. LTD.
ITA/651/200620/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs MOORTI DEVI
ITA/979/201020/9/2010
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
INCOME TAX vs ENGINEERS INDIA LTD
ITA/276/201020/9/2010
COMMISSIONER OF INCOME TAX vs CO. (REGD)
ITA/1417/201020/9/2010
INCOME TAX vs PVT. LTD
ITA/277/201020/9/2010
SOUTH DELHI APARTMENTS PVT LTD. vs COMMISSIONER OF INCOME TAX
ITA/1168/200917/9/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
