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ITAT Delhi Bench
80,939 judgments
THE COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT. LTD
ITA/1471/201028/9/2010
COMMISSIONER OF INCOME TAX vs JUBILANT ENPRO PVT LTD
ITA - 1471 / 201028/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1523/201027/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1522/201027/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1521/201027/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1520/201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1523 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1522 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1521 / 201027/9/2010
CIT vs ANIL KUMAR BATRA
ITA - 1520 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs DISCIPLESHIP CENTRE
ITA - 1467 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs M/S. NEW AGE INFOSYS PVT. LTD
ITA/1469/201027/9/2010
THE COMMISSIONER OF INCOME TAX vs MEDSAVE HEALTHCARE LIMITED
ITA/1460/201027/9/2010
COMMISSIONER OF INCOME TAX vs RAJEDEV SINGH & CO.
ITA - 1459 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs NEW AGE INFOSYS PVT LTD
ITA - 1469 / 201027/9/2010
COMMISSIONER OF INCOME TAX vs OIL INDUSTRY DEVELOPMENT BOARD
ITA - 1447 / 201024/9/2010
DIRECTOR OF INCOME TAX (EXEMPTIONS)
ITA/1489/201024/9/2010
COMMISSIONER OF INCOME TAX vs ANIL KUMAR BATRA
ITA/1487/201024/9/2010
DIRECTOR OF INCOME TAX (EXEMPTIONS)
ITA/1485/201024/9/2010
DIRECTOR OF INCOME TAX vs DELHI INTERNATIONAL FOOTBALL LEAGUE
ITA - 1489 / 201024/9/2010