← All Benches
ITAT Delhi Bench
80,939 judgments
COMMISSIONER OF INCOME TAX vs M/S JOHN TINSON & COMP. PVT. LTD
ITA/418/200929/11/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
GREAT EASTERN EXPORTS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/267/200829/11/2010
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs OCL INDIA LTD.
ITA/1037/200929/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
PARIVAR SEVA SANSTHA vs DIRECTOR OF INCOME TAX
ITA - 338 / 201029/11/2010
EASTERN MEDIKIT LTD. vs DEPUTY C.I.T., CIRCLE 11(1), NEW DELHI
ITA - 906 / 200829/11/2010
COMMISSIONER OF INCOME TAX DELHI II vs JOHN TINSON & CO. P.LTD.
ITA - 233 / 200829/11/2010
COMMISSIONER OF OF INCOME TAX vs VISHISTH CHAY VYAPAR LIMITED
ITA - 1191 / 200729/11/2010
COMMISSIONER OF INCOME TAX vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 346 / 200929/11/2010
DIRECTOR OF INCOME TAX (EXEMPTION) vs PARIVAR SEWA SANSTHA
ITA/1575/201029/11/2010
M/s. De vs ons Pvt. Ltd
ITA/296/200629/11/2010
CIT vs SURYA ROSHNI
ITA - 1830 / 201026/11/2010
THE COMMISSIONER OF INCOME TAX vs RASHMI CHAUHAN
ITA - 1831 / 201026/11/2010
CIT vs AJIT BHARDWAJ
ITA - 1851 / 201024/11/2010
CIT vs UDAY VEER SINGH
ITA - 1796 / 201024/11/2010
COMMISSIONER OF INCOME TAX DELHI -IV vs GOVIND NAGAR SUGAR LTD
ITA/1208/200819/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ANSAL PROPERTIES & INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX
ITA - 183 / 200819/11/2010
M/S DE vs ONS PVT LTDVS.COMMISSIONER OF INCOME TAX &
ITA - 367 / 200419/11/2010
(M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD.) vs COMMISSIONER OF INCOME TAX (CENTRAL-I)
ITA/183/200819/11/2010
M/s. De vs ons Pvt. Ltd
ITA/367/200419/11/2010
COMMISSIONER OF INCOME TAX vs HARPAL SING HCHADHA
ITA/243/200918/11/2010
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT
