CIT vs. SURYA ROSHNI

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ITA - 1830 / 2010HC Delhi26 November 20101 pages
For Petitioner: RASHMI CHOPRA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 26.11.2010 . Present: Ms.Rashmi Chopra, Advocate for the appellant. Mr. Prakash Kumar, Advocate for the respondent. . +ITA No. 1830/2010 . The Tribunal has relied upon its own orders in respect of the same assessee pertaining to the Assessment Year 2004-05, 2005-06. Appeal against those orders was filed by the revenue, which were dismissed by this Court. In these circumstances, no question of law arises in this case and hence this appeal is dismissed. . A.K. SIKRI, J. . SURESH KAIT, J. NOVEMBER 26, 2010 ?mr? . #43

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