← All Benches
ITAT Delhi Bench
80,939 judgments
CIT vs NARESH TREHAN
ITA/232/201116/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD
ITA/175/201116/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs EXPEDITORS INTERNATIONAL PVT LTD
ITA/1088/201116/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs NARESH TREHAN
ITA/2073/201016/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs RAJAN NANDA
ITA/518/201116/12/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
AIRPORTS AUTHORITY OF INDIA vs COMMISSIONER OF INCOME TAX DELHI I
ITA - 433 / 200816/12/2011
RAJAN NANDA vs COMMISSIONER OF INCOME TAX
ITA - 1428 / 200816/12/2011
COMMISSIONER OF INCOME TAX DELHI CENTRAL -II vs RAJAN NANDA
ITA - 210 / 200916/12/2011
CIT vs ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD
ITA - 175 / 201116/12/2011
COMMISSIONER OF INCOME TAX vs RAJAN NANDA
ITA - 400 / 200816/12/2011
CIT vs EXPEDITORS INTERNATIONAL PVT LTD
ITA - 1088 / 201116/12/2011
AIRPORTS AUTHORITY OF INDIA vs COMMISSIONER OF INCOME TAX
ITA - 432 / 200816/12/2011
Commissioner of Income Tax
ITA/530/201116/12/2011
MIRA KULKARNI vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/199/201016/12/2011
CIT vs INTERWORLD CARGO CARE PVT LTD
ITA - 1258 / 201116/12/2011
ANGIKA DEVELOPMENT SOCIETY vs DEPUTY DIRECTOR OF INCOME TAX
ITA - 1285 / 201116/12/2011
COMMISSIONER OF INCOME TAX vs ALANKAR RADIO EQUIPMENTS
ITA/926/200715/12/2011
CIT vs CREATIVE TRAVEL PVT LTD
ITA - 1283 / 201115/12/2011
COMMISSIOENR OF INCOME TAX DELHI IV vs EHPT INDIA P.LTD.
ITA - 1194 / 200814/12/2011
COMMISSIONER OF INCOME TAX DELHI IV vs EHPT INDIA P.LTD.
ITA - 1172 / 200814/12/2011
