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ITAT Delhi Bench

77,368 judgments

HONDA SIEL POWER PRODUCTS LTD. vs THE COMMISSIONER OF INCOME TAX NEW DELHI

ITA - 995 / 200725/10/2007

OCEAN STRUCTURES (P) LTD vs ASST. COMMISSIONER OF INCOME-TAX

ITA/392/200725/10/2007

HONDA SIEL POWER PRODUCTS LTD vs COMMISSIONER OF INCOME TAX

ITA/995/200725/10/2007

M/S KASHMIR ARTS vs COMMISSIONER OF INCOME TAX VII

ITA/84/200512/10/2007

COMMISSIONER OF INCOME TAX vs HARISH J.PUNJABI

ITA - 942 / 20071/10/2007

COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.

ITA/46/200621/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAX vs SATISH KUMAR CHANDNA

ITA/142/200421/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAX vs M/S J.S.ELECTRONICS P.LTD.

ITA/1315/200621/9/2007

HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR

COMMISSIONER OF INCOME TAQX DE vs EICHER CONSULTANCY SERVICES LT

ITA - 753 / 200718/9/2007

COMMISSIONER OF INCOME TAX DELHI IV vs H.B.ESTATE DEVELOPERS LTD.

ITA - 709 / 200717/9/2007

COMMISSIONER OF INCOME TAX vs LIMITED

ITA/1687/200617/9/2007

COMMISSIONER OF INCOME TAX vs M/S. MOSER BAER INDIA LIMITED

ITA/1458/200617/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 870 / 200713/9/2007

BIRLA VIDYUA NIKETAN vs INCOME TAX OFFICER

ITA - 864 / 200713/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 863 / 200713/9/2007

BIRLA VIDYA NIKETAN vs I.T.A

ITA - 868 / 200713/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 865 / 200713/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 869 / 200713/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 871 / 200713/9/2007

BIRLA VIDYA NIKETAN vs INCOME TAX OFFICER

ITA - 862 / 200713/9/2007