← All Benches

ITAT Delhi Bench

77,654 judgments

S.K.BAHADUR

ITA/1604/200631/1/2011

HON'BLE MR. JUSTICE PRADEEP NANDRAJOG,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

COMMISSIONER OF INCOME TAX vs DSD INDUSTRIEANLAGEN GMBH

ITA - 1568 / 201031/1/2011

C.I.T vs WHIRLPOOL OF INDIA LTD

ITA - 1153 / 200831/1/2011

S.K.BAHADUR vs UOI THR. C.I.T.

ITA - 363 / 200931/1/2011

COMMISSIONER OF INCOME TAX vs OASIS HOSPITALITIES (PVT.) LTD.

ITA-2093/201031/1/2011

ASIA SATELLITE TELECOMMUNICATIONS CO. LTD. vs DIRECTOR OF INCOME TAX

ITA-131/200331/1/2011

THE DIRECTOR OF INCOME TAX vs DSD NOELL GMBH

ITA-1392/201031/1/2011

COMMISSIONER OF INCOME TAX, DELHI II vs MAHINDRA FINLEASE P. LTD.

ITA-981/200831/1/2011

S.K.BAHADUR vs UNION OF INDIA

ITA-1604/200631/1/2011

CIT vs OASIS HOSPITALITIES PVT LTD

ITA - 2093 / 201031/1/2011

COMMISSIONER OF INCOME TAX DELHI II vs MAHINDRA FINLEASE P.LTD.

ITA - 981 / 200831/1/2011

CIT vs VENAND PROPERTIES PVT LTD

ITA - 199 / 201131/1/2011

M/S CENTRAL INDIA ELECTRIC SUPPLY CO.LTD vs ITO-COMPANY CIRCLE X & ORS

ITA - 17 / 199928/1/2011

CIT vs VANSH ELECTROMECHANICAL DEVICE

ITA - 198 / 201127/1/2011

THE COMMISSIONER OF INCOME TAX vs FLEX INDUSTRIES LTD

ITA - 111 / 201127/1/2011

CIT vs TURNER BROADCASTING SYSTEM ASIA INC

ITA/142/201127/1/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs TECHSPAN INDIA PVT LTD

ITA - 2003 / 201027/1/2011

CIT vs KRBL LTD

ITA - 90 / 201125/1/2011

CIT vs TRIVENI ENGINEERING & INDSUTRIAL LTD

ITA - 88 / 201125/1/2011

COMMISSIONER OF INCOME TAX V vs R.J.WOOD P.LTD.

ITA/261/200725/1/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA