ITAT Delhi Bench
77,657 judgments
THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI
CASES PERTAINING TO SPECIAL BENCHES
CIT vs CLC CORPORATION
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI
CASES PERTAINING TO SPECIAL BENCHES
CIT vs VIKAS KALRA
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
LOGITRONICS PVT LTD vs COMMISSIONER OF INCOME TAX & ANR
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX vs THE MOTOR & GENERAL FINANCE LT
CASES PERTAINING TO SPECIAL BENCHES
CIT vs SANGEETA JAIN
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs INDU GUPTA
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs BALDEV RAJ JAGGI
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT
CASES PERTAINING TO SPECIAL BENCHES
CIT vs SPENTEX INDUSTRIES LTD
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs BINDALS APPAREALS
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs SANGEETA JAIN
CIT vs BALDEV RAJ JAGGI
CIT vs INDU GUPTA
CIT vs PARAMOUNT IMPEX PVT LTD
COMMISSIONER OF INCOME TAX vs GITWAKO FARMS (I) P.LTD.
CIT vs MEHTA BROTHERS
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
THE COMMISSIONER OF INCOME TAX-II vs JAYPEE GREENS LTD
KRISHAN KUMAR SETHI
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
