← All Benches

ITAT Delhi Bench

77,657 judgments

CIT vs GOYAL MG GASES PVT LTD

ITA - 335 / 201123/2/2011

CIT vs RASANDIK ENGG INDS INDIA LTD

ITA - 325 / 201122/2/2011

CIT vs MAWANA SUGAR LTD

ITA - 330 / 201122/2/2011

CIT vs SAHARA INDIA EMPLOYEES CONTRIBUTORY PROVIDENT FUND TRUST

ITA - 387 / 201121/2/2011

CIT vs JOHN MELLOR

ITA/172/201121/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF WEALTH TAX vs MOTOR & GENRAL FINANCE LTD

WTA/3/200718/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMM. OF WEALTH TAX vs MOTOR & GENERAL FINANCE LTD

WTA/2/200718/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE MOTOR & GENERAL FINANCE LT vs COMMISSIONER OF INCOME TAX VI

ITA/123/200718/2/2011

CASES PERTAINING TO SPECIAL BENCHES

CIT vs SPENTEX INDUSTRIES LTD

ITA/1080/201018/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE MOTOR & GENERAL FINANCE LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA/1234/200818/2/2011

CASES PERTAINING TO SPECIAL BENCHES

CIT vs ANUJ GOEL

ITA/187/201118/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs PARAMOUNT IMPEX PVT LTD

ITA/12/201118/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT

ITA/231/200718/2/2011

CASES PERTAINING TO SPECIAL BENCHES

COMMISSIONER OF INCOME TAX vs GITWAKO FARMS (I) P.LTD.

ITA/740/201018/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE MOTOR & GENERAL FINANCE LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA/1233/200818/2/2011

CASES PERTAINING TO SPECIAL BENCHES

CIT vs CLC CORPORATION

ITA/184/201118/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs LEATHER TECH

ITA/15/201118/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs SANGEETA JAIN

ITA/14/201118/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX vs VIRGIN SECURITIES & CREDITS PVT. LTD.

ITA/666/200918/2/2011

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX DEL vs THE MOTOR & GENERAL FINANCE LT

ITA/209/200718/2/2011

CASES PERTAINING TO SPECIAL BENCHES