← All Benches
ITAT Delhi Bench
77,657 judgments
CIT vs MODIPON LTD
ITA - 533 / 201121/3/2011
CIT vs RAY BAN SUN OPTICS LTD
ITA - 532 / 201121/3/2011
CIT vs SARLA JAIN
ITA/525/201118/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs ALMA MATER AGENCIES PVT LTD
ITA - 527 / 201118/3/2011
CIT vs SARLA JAIN
ITA - 525 / 201118/3/2011
DIRECTOR OF INCOME TAX vs DHARAMSHILA CANCER FOUNDATION & RESEARCH CENTRE
ITA - 524 / 201118/3/2011
COMMISSIONER OF INCOME TAX vs RANBAXY LABORATORIES LTD
ITA/377/201017/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs LATE SHRI C.R. DASS
ITA/610/200917/3/2011
COMMISSIONER OF INCOME TAX vs JAYPEE DSC VENTURES LTD.
ITA/357/201011/3/2011
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LUXOR INTERNATIONAL P LTD
ITA - 485 / 201110/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2042 / 201010/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2041 / 201010/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2040 / 201010/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2029 / 201010/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2043 / 201010/3/2011
ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX
ITA - 2031 / 201010/3/2011
CIT vs TALAGANG CO-OPERATIVE GROUP
ITA - 481 / 20119/3/2011
THE COMMISSIONER OF INCOME TAX vs PEPSICO INDIA HOLDING P.LTD.
ITA/574/20079/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs THE SIMBHAOLI SUGAR MILLS LTD.
ITA/1391/20099/3/2011
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs THE SIMBHAOLI SUGAR MILLS LTD.
ITA - 1362 / 20099/3/2011
