← All Benches

ITAT Delhi Bench

74,834 judgments

COMMISSIOENR OF INCOME TAX CEN vs M/S HINDUSTAN TIN WORKS LTD.

ITA/1234/20069/3/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX DEL vs M/S DEWAN KRAFT SYSTEM P. LTD.

ITA/977/200527/2/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

ITA-1291/200627/2/2007

ALLIED ELECTRONICS AND MAGNETICS LTD. vs DEPUTY COMMISSIONER OF INCOME

ITA/1291/200627/2/2007

COMMISSIONER OF INCOME TAX DELHI CENTRAL III vs U.P.DISTILLERS ASSOCIATION

ITA - 89 / 200820/2/2007

COMMISSIONER OF INCOME TAX V vs NU-CORK PRODUCTS P. LTD.

ITA/107/200715/2/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

M/S RELLA RAM SANT RAM vs COMMISSIONER OF INCOME TAX

ITA/820/200614/2/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX DEL vs KULWANT RAI

ITA/86/200613/2/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC

ITA - 1037 / 200730/1/2007

DIECTOR OF INCOME TAX vs SHERATON INTRNATIONAL INC

ITA-1037/200730/1/2007

THE COMMISSIONER OF INCOME TAX vs M/S REGENCY EXPRESS BUILDERS P

ITA/876/200529/1/2007

HON'BLE MR. JUSTICE B.N.CHATURVEDI

COMMISSIONER OF INCOME TAX V vs M/S REGENCY EXPRESS BUILDERS P.LTD.

ITA-876/200529/1/2007

THE COMMISSIONER OF INCOME TAQ vs R.N.KUMAR

ITA/1500/200624/1/2007

M/S CHEMICAL CONSTRUCTION INTE vs COMMISSIONER OF INCOME TAX I

ITA - 981 / 200623/1/2007

B.M.GUPTA & SONS vs ACIT

ITA/1185/200617/1/2007

HON'BLE MR. JUSTICE R.C. JAIN

COMMISSIONER OF INCOME TAX-V N vs DAMANJIT SINGH

ITA/166/200012/1/2007

COMMISSIONER OF INCOME TAX vs M/S ESCORTS FINANCE LTD

ITA - 1462 / 200628/11/2006

ESTER INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX IV

ITA - 270 / 200531/8/2006

COMMISSIONER OF INCOME TAX vs M/S HIGH POLYMER LABS LTD.

ITA - 133 / 200622/8/2006

COMMISSIONER OF INCOME TAX DEL vs M/S DCM LTD.

ITA - 1084 / 200622/8/2006