← All Benches
ITAT Delhi Bench
77,368 judgments
CIT vs INDEPENDENT MEDIA PVT LTD
ITA - 456 / 201120/7/2012
CIT vs SARLA FABRICS PVT LTD
ITA - 788 / 201120/7/2012
CONTEL MEDICARE SYSTEMS PVT LTD
ITA/426/201220/7/2012
CONTEL MEDICARE SYSTEMS PVT LTD
ITA - 426 / 201220/7/2012
CIT vs ASIAN HOTEL LTD
ITA/425/201219/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs M/S ASIAN HOTEL LTD
ITA/424/201219/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MALBRO APPLIANCES PVT LTD
ITA/382/201218/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs KRIBHCO
ITA - 444 / 201118/7/2012
CIT vs MALBRO APPLIANCES PVT LTD
ITA - 382 / 201218/7/2012
COMMISSIONER OF INCOME TAX
ITA/444/201118/7/2012
DIRECTOR OF INCOME TAX vs JAL HOTELS CO LTD
ITA/390/201217/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MOUNTAIN TOUCH BUILDERS P. LTD
ITA/388/201217/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MOUNTAIN TOUCH BUILDERS P. LTD
ITA - 388 / 201217/7/2012
NTPC SAIL POWER COMPANY PVT. LTD.
ITA/1238/201117/7/2012
AJAY GULIYA
ITA/423/201216/7/2012
KRISHAK BHARATI COOPERTIVE LTD vs ADDITIONAL COMMISSIONER OF INCOME TAX
ITA/1216/201112/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY CIT
ITA - 205 / 201012/7/2012
KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY CIT
ITA/205/201012/7/2012
SHIBANI DUTTA
ITA/169/201212/7/2012
COMMISSIONER OF INCOME TAX vs SHONKH TECHNOLOGIES LTD
ITA/525/201010/7/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR