← All Benches
ITAT Delhi Bench
77,549 judgments
CIT vs SAHARA INDIA MUTUAL BENEFIT CO LTD
ITA - 846 / 201120/9/2012
COMMISSIONER OF INCOME TAX-III vs M/S. SHRI SIDHDATA ISPAT (P) LTD.
ITA/1247/201120/9/2012
CIT-I vs ANAND NISHIKAWA COMPANY LTD
ITA/430/201219/9/2012
DIRECTOR OF INCOME TAX vs HANS RAJ SAMARAK SOCIETY
ITA/534/201218/9/2012
DIRECTOR OF INCOME TAX vs ITALIAN THAI DEVELOPMENT CO LTD
ITA/576/201218/9/2012
DIRECTOR OF INCOME TAX vs ITALIAN THAI DEVELOPMENT CO LTD
ITA - 576 / 201218/9/2012
DIRECTOR OF INCOME TAX vs HANS RAJ SAMARAK SOCIETY
ITA - 534 / 201218/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/783/200917/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/441/201217/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/440/201217/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/439/201217/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/438/201217/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/2002/201017/9/2012
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/1239/201117/9/2012
CIT vs VALIANT COMMUNICATIONS LTD
ITA - 2002 / 201017/9/2012
COMMISSIONER OF INCOME TAX vs DLF LTD.
ITA/384/201017/9/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX IV NEW DELHI vs M/S DLF LTD
ITA/236/201017/9/2012
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs JAI PAL AGGARWAL
ITA - 226 / 201017/9/2012
CIT vs ARTS BEAUTY EXPORTS
ITA - 79 / 201217/9/2012
COMMISSIONER OF INCOME TAX vs PRIYANKA SHIP BREAKING COMPANY PVT. LTD
ITA/526/201017/9/2012
