← All Benches
ITAT Delhi Bench
77,618 judgments
THE COMMISSIONER OF INCOME TAX vs ANIL KUMAR BANSAL
ITA/1313/20108/1/2015
THE COMMISSIONER OF INCOME TAX vs ANIL KUMAR BANSAL
ITA/711/20098/1/2015
COMMISSIONER OF INCOME TAX vs V.K.NARANG HUF
ITA/1064/20098/1/2015
THE COMMISSIONER OF INCOME TAX XIII vs MANOJ BANSAL
ITA/578/20087/1/2015
COMMISSIONER OF INCOME TAX –VII vs KAMAL KISHORE HUF
ITA/407/20146/1/2015
COMMISSIONER OF INCOEM TAX DEL vs UNIPATCH RUBBER LTD.
ITA - 38 / 20005/1/2015
COMMISSIONER OF INCOME TAX DEL-III vs UNIPATCH RUBBER LTD
ITA/38/20005/1/2015
BENTLEY SYSTEMS INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX & ANR
W.P.(C)-9409/201424/12/2014
THE COMMISSIONER OF INCOME TAX DELHI-IV vs GE CAPITAL BUSINESS PROCESS MANAGEMENT SERVICES PVT.LTD.
ITA-766/201424/12/2014
COMMISSIONER OF INCOME TAX - 15 (ERSTWHILE CIT-IX) vs SHRI CHINTOO TOMAR
ITA/790/201423/12/2014
COMMISSIONER OF INCOME TAX (CENTRAL) II vs HOME DEVELOPERS PVT.LTD.
ITA/803/201423/12/2014
THE COMMISSIONER OF INCOME TAX-II vs M/S JOHNSON MATTHEY INDIA P. LTD.
ITA/757/201423/12/2014
M/S TITANOR COMPONENTS LTD vs CIT & ANR
ITA - 190 / 200222/12/2014
Commissioner of Income Tax
ITA/141/200222/12/2014
COMMISSIONER OF INCOME TAX-XIII vs HITESH BANSAL
ITA/801/201422/12/2014
COMMISSIONER OF INCOME TAX-VIII vs NARESH KUMAR JAGGI
ITA/654/201422/12/2014
COMMISSIONER OF INCOME TAX-VI vs TUPPERWARE INDIA PVT. LTD
ITA/787/201422/12/2014
COMMISSIONER OF INCOME TAX CENTRAL II vs HOME DEVELOPERS P. LTD
ITA/800/201422/12/2014
TITANOR COMPONENTS LTD.) vs CIT AND ANOTHER
ITA/190/200222/12/2014
COMMISSIONER OF INCOME TAX -9 vs NARAIN DASS TANEJA
ITA/769/201418/12/2014
