← All Benches
ITAT Delhi Bench
77,807 judgments
GE CAPITAL TRANSPORTATION FINANCIAL SEVICES LTD. vs DCIT, CIRCLE-12(1),
ITA 2190/DEL/2006[2001-2002]Status: Disposed23/9/2015AY 2001-2002
DCIT, CIRCLE-12(1) vs G.E. CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD.,
ITA 2069/DEL/2006[2001-2002]Status: Disposed23/9/2015AY 2001-2002
CIT vs HCIL ARSSPL TRIVENI (JV)
ITA/481/201223/9/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs MORGAN SECURITIES & CREDITS PVT LTD
ITA - 947 / 201123/9/2015
COMMISSIONER OF INCOME TAX-II vs MORGAN SECURITIES & CREDITS PVT LTD
ITA/947/201123/9/2015
COMMISSIONER OF INCOME TAX-II vs MORGAN SECURITIES & CREDITS PVT LTD
ITA/539/201423/9/2015
DEVESH BHATIA,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3174/DEL/2014[2007-08]Status: Disposed22/9/2015AY 2007-08
PRAVEEN KUMAR,MUZAFFARNAGAR vs ITO, SHAMLI
ITA 3160/DEL/2014[2009-10]Status: Disposed22/9/2015AY 2009-10
M/S. ALLIED ENGINEERING WORKS,GHAZIABAD vs ITO, GHAZIABAD
ITA 279/DEL/2014[2008-09]Status: Disposed22/9/2015AY 2008-09
M/S. M.S. ASSOCIATES,NEW DELHI vs ACIT, NEW DELHI
ITA 2105/DEL/2014[2008-09]Status: Disposed22/9/2015AY 2008-09
DCIT, NEW DELHI vs M/S. HINDUSTAN FERTILISER CORPORATION LTD., NOIDA
ITA 6083/DEL/2013[2004-05]Status: Disposed22/9/2015AY 2004-05
DCIT, NEW DELHI vs M/S HINDUSTAN FERTILIZER CORPORATION LTD., NOIDA
ITA 5041/DEL/2013[2005-06]Status: Disposed22/9/2015AY 2005-06
M/S HINDUSTAN FERTILISER CORPORATION LTD.,NOIDA vs DCIT, NEW DELHI
ITA 4927/DEL/2013[2005-06]Status: Disposed22/9/2015AY 2005-06
NAV- YUG SEWING MACHINE CO. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 5471/DEL/2012[2007-08]Status: Disposed22/9/2015AY 2007-08
MALTI DEVI SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 2956/DEL/2012[1999-2000]Status: Disposed22/9/2015AY 1999-2000
MALTI DEVI SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 2955/DEL/2012[1998-99]Status: Disposed22/9/2015AY 1998-99
HINDUSTAN FERTLISER CORPORATION LTD.,NOIDA vs DCIT, NEW DELHI
ITA 2786/DEL/2012[2004-05]Status: Disposed22/9/2015AY 2004-05
SANJEEV GUPTA,HISAR vs CIT, HISAR
ITA 5017/DEL/2011[2007-08]Status: Disposed22/9/2015AY 2007-08
PR. CIT-2 vs CEMENT CORPORATION OF INDIA LTD
ITA/301/201522/9/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. CIT vs CEMENT CORPORATION OF INDIA LTD
ITA/288/201522/9/2015
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
