← All Benches
ITAT Delhi Bench
78,012 judgments
DCIT, GHAZIABAD vs M/S. BLUDIP PAINTS AND CHEMICALS, GHAZIABAD
ITA 5965/DEL/2014[2010-11]Status: Disposed23/12/2015AY 2010-11
M/S. MAHLE HOLDING (INDIA) PVT. LTD.,GURGAON vs ITO, NEW DELHI
ITA 5553/DEL/2014[2011-12]Status: Disposed23/12/2015AY 2011-12
ITO, NEW DELHI vs M/S. KELTON DBYDX SOFTWARE (P) LTD., NEW DELHI
ITA 4919/DEL/2014[2010-11]Status: Disposed23/12/2015AY 2010-11
ITO, NEW DELHI vs M/S. TARA DEVI, NEW DELHI
ITA 4918/DEL/2014[2009-10]Status: Disposed23/12/2015AY 2009-10
DCIT, NEW DELHI vs M/S. PRAGATI POWER CORPORATION LTD., NEW DELHI
ITA 4766/DEL/2014[2011-12]Status: Disposed23/12/2015AY 2011-12
ACIT, FARIDABAD vs SH. PRAVEEN JAIN, FARIDABAD
ITA 4364/DEL/2014[2006-07]Status: Disposed23/12/2015AY 2006-07
DCIT, NEW DELHI vs M/S. DENSO THERMAL SYSTEMS PUNE PVT. LTD., NEW DELHI
ITA 4286/DEL/2014[2010-11]Status: Disposed23/12/2015AY 2010-11
ITO, NEW DELHI vs M/S. M.R. COMPOUND & ALLIED PRODUCTS P. LTD., NEW DELHI
ITA 4190/DEL/2014[2001-02]Status: Disposed23/12/2015AY 2001-02
ACIT, FARIDABAD vs M/S. THE PALWAL CO-OPERATIVE SUGAR MILLS LTD., PALWAL
ITA 3985/DEL/2014[2009-10]Status: Disposed23/12/2015AY 2009-10
M/S. JAKSONS BUILDWELL PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 2467/DEL/2014[2004-05]Status: Disposed23/12/2015AY 2004-05
M/S. TECNOTREE CONVERGENCE LTD.,BENGALORE vs ACIT, NEW DELHI
ITA 2006/DEL/2014[2003-04]Status: Disposed23/12/2015AY 2003-04
M/S. BULLION COMPUTER SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1202/DEL/2014[2006-07]Status: Disposed23/12/2015AY 2006-07
ITO, NEW DELHI vs M/S. OMNIGLOBE UNFORMATION TECHNOLOGIES (INDIA) PVT. LTD., DELHI
ITA 3808/DEL/2013[2005-06]Status: Disposed23/12/2015AY 2005-06
ZUBEDA REAL ESTATE PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4749/DEL/2011[2007-08]Status: Disposed23/12/2015AY 2007-08
ACIT, NEW DELHI vs SHRI VIMAL GUPTA, NEW DELHI
ITA 1211/DEL/2011[2006-07]Status: Disposed23/12/2015AY 2006-07
DCIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 3386/DEL/2010[2004-05]Status: Disposed23/12/2015AY 2004-05
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3304/DEL/2010[2004-05]Status: Disposed23/12/2015AY 2004-05
ACIT, NEW DELHI vs SH VINOD KUMAR GUPTA, NEW DELHI
ITA 1603/DEL/2010[2006-07]Status: Disposed23/12/2015AY 2006-07
HONDA SIEL POWER PRODUCTS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
ITA-346/201523/12/2015
M/S DALMIA CEMENT (BHARAT) LTD. vs THE COMMISSIONER OF INCOME TAX
ITA-374/200323/12/2015
