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DCIT vs M/S. Pragati Power Corporation… | ITAT Delhi 2015 | BharatTax

Home/DCIT, NEW DELHI vs. M/S. PRAGATI POWER CORPORATION LTD., NEW DELHI

DCIT, NEW DELHI vs. M/S. PRAGATI POWER CORPORATION LTD., NEW DELHI

ITA 4766/DEL/2014Status: DisposedITAT Delhi23 December 2015AY 2011-12

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