← All Benches

ITAT Delhi Bench

78,066 judgments

DCIT, NEW DELHI vs M/S. AGGARWAL ENTERTAINMENT PVT. LTD., NEW DELHI

ITA 3444/DEL/2013[2007-08]Status: Disposed7/1/2016AY 2007-08

ITO, NEW DELHI vs SHRI SATISH CHANDER KAKAR, NEW DELHI

ITA 2656/DEL/2013[2008-09]Status: Disposed7/1/2016AY 2008-09

ACIT, NEW DELHI vs SMT. ACHLA SABHARWAL, DELHI

ITA 1807/DEL/2013[2007-08]Status: Disposed7/1/2016AY 2007-08

ASHISH SINGHAL,NEW DELHI vs ITO, NEW DELHI

ITA 6025/DEL/2012[2008-09]Status: Disposed7/1/2016AY 2008-09

ACIT, MEERUT vs M/S. KASTOORI DEVI FOUNDATION, MEERUT

ITA 5098/DEL/2012[2009-10]Status: Disposed7/1/2016AY 2009-10

ITO, UTTAR PRADESH vs SHRI ANIL KUMAR AGARWAL, UTTAR PRADESH

ITA 1794/DEL/2012[2006-07]Status: Disposed7/1/2016AY 2006-07

FLEXTRONICS SOFTWARE SYSTEMS LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5550/DEL/2011[2007-08]Status: Disposed7/1/2016AY 2007-08

DCIT, NEW DELHI vs M/S NEGOLICE INDIA LTD.,

ITA 2736/DEL/2011[2002-03]Status: Disposed7/1/2016AY 2002-03

ACLA SABHARWAL,DELHI vs JCIT, NEW DELHI

ITA 1541/DEL/2011[2007-08]Status: Disposed7/1/2016AY 2007-08

GLENCORE INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5368/DEL/2010[2006-07]Status: Disposed7/1/2016AY 2006-07

COMMISSIONER OF INCOME TAX (CENTRAL)-II vs SH. SURENDRA SINGH

ITA/271/20157/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR COMMISSIONER OF INCOME TAX vs FACOR POWER LTD

ITA/1011/20157/1/2016

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMISSIONER OF INCOME TAX, (CENTRAL II), vs P.D ASSOCIATES (P). (LTD).,

ITA/20/20166/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX (CENTRAL-2) vs TANVIR FINANCE AND LEASING LTD

ITA/16/20166/1/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

M/S. GOVERDHAN FINANCAL SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1720/DEL/2013[2003-04]Status: Disposed6/1/2016AY 2003-04

QUALCOMM INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 6059/DEL/2012[2008-09]Status: Disposed6/1/2016AY 2008-09

ITO, NEW DELHI vs M/S. HINDUSTAN SURGICAL WORKS PVT. LTD., NEW DELHI

ITA 3297/DEL/2012[2002-03]Status: Disposed6/1/2016AY 2002-03

ACIT, NEW DELHI vs M/S. CARYAIRE AIR SYSTEM COMPONENTS (P) LTD., NEW DELHI

ITA 147/DEL/2012[2008-09]Status: Disposed6/1/2016AY 2008-09

ITO, NEW DELHI vs M/S. RAMTEX OVERSEAS (P) LTD., NEW DELHI

ITA 5098/DEL/2011[2003-04]Status: Disposed6/1/2016AY 2003-04

SHRAVAN GUPTA,NEW DELHI vs ACIT, NEW DELHI

ITA 4133/DEL/2011[2008-09]Status: Disposed6/1/2016AY 2008-09