← All Benches
ITAT Delhi Bench
78,066 judgments
PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/401/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX DELHI-IV vs INDRAPRASTHA GAS LTD.
ITA/68/201627/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ACIT, NEW DELHI vs M/S. ATRIA PARTNER, NEW DELHI
ITA 711/DEL/2014[2010-11]Status: Disposed27/1/2016AY 2010-11
M/S. LAIRY DISTRIBUTORS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6947/DEL/2014[2006-07]Status: Disposed27/1/2016AY 2006-07
ACIT, NEW DELHI vs M/S. KASHYAP MOTORS PVT. LTD., NEW DELHI
ITA 4728/DEL/2014[2001-02]Status: Disposed27/1/2016AY 2001-02
DCIT, NEW DELHI vs M/S. JAI KISHAN LIQUORS (P) LTD., NEW DELHI
ITA 1409/DEL/2014[2009-10]Status: Disposed27/1/2016AY 2009-10
ACIT, FARIDABAD vs M/S. K.B. HYDRAULIC ENGINEERING WORKS, FARIDABAD
ITA 1332/DEL/2014[2009-10]Status: Disposed27/1/2016AY 2009-10
HITESH RASTOGI,GHAZIABAD vs DCIT, GHAZIABAD
ITA 4863/DEL/2013[2008-09]Status: Disposed27/1/2016AY 2008-09
ACIT, NEW DELHI vs M/S. ASCOT INVESTMENTS, NEW DELHI
ITA 4645/DEL/2013[2009-10]Status: Disposed27/1/2016AY 2009-10
M/S KAMNA MEDICAL CENTRE PVT. LTD.,MEERUT vs CIT, MEERUT
ITA 3397/DEL/2013[2008-09]Status: Disposed27/1/2016AY 2008-09
ITO, BULANDSHAHR vs SHRI KAUSHAL CHANDRA AGARWAL, BULANDSHAHR
ITA 251/DEL/2013[2007-08]Status: Disposed27/1/2016AY 2007-08
BHUPAL SINGH BISHT,NAINITAL vs ITO, NAINITAL
ITA 4943/DEL/2012[2009-10]Status: Disposed27/1/2016AY 2009-10
M/S. THAR STEELS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4645/DEL/2012[2003-04]Status: Disposed27/1/2016AY 2003-04
JASWANT RAI ARORA,NEW DELHI vs ACIT, NEW DELHI
ITA 2907/DEL/2012[2008-09]Status: Disposed27/1/2016AY 2008-09
ACIT, NEW DELHI vs SHRI DINESH KUMAR MATHUR, NEW DELHI
ITA 5623/DEL/2011[2008-09]Status: Disposed27/1/2016AY 2008-09
TRILOK SINGH BHATIA,DEHRADUN vs ITO, DEHRADUN
ITA 5622/DEL/2011[2007-08]Status: Disposed27/1/2016AY 2007-08
ITO, NEW DELHI vs M/S. A I DEVELOPERS PRIVATE LTD., NEW DELHI
ITA 2102/DEL/2011[2007-08]Status: Disposed27/1/2016AY 2007-08
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/455/201527/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 2 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/458/201527/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 21 vs PACIFIC CONSULTANTS INTERNATIONAL INC
ITA/460/201527/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
