← All Benches
ITAT Delhi Bench
78,066 judgments
SBT FINVEST PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5516/DEL/2013[2004-05]Status: Disposed28/1/2016AY 2004-05
RRB ENERGY LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1874/DEL/2013[2004-05]Status: Disposed28/1/2016AY 2004-05
ITO, NEW DELHI vs SH. CHOKHA RAM, DELHI
ITA 165/DEL/2013[1996-97]Status: Disposed28/1/2016AY 1996-97
ACIT, HARIDWAR vs M/S. METRO FROZEN FRUIT & VEGETABLES P LTD., ROORKEE
ITA 1163/DEL/2013[2009-10]Status: Disposed28/1/2016AY 2009-10
DCIT, NEW DELHI vs M/S. FX ENTERPRISES SOLUTIONS INDIA PVT. LTD., NEW DELHI
ITA 681/DEL/2012[2006-07]Status: Disposed28/1/2016AY 2006-07
ITO, REWARI vs SH. SURESH KUMAR GUPTA, REWARI
ITA 5577/DEL/2012[2006-07]Status: Disposed28/1/2016AY 2006-07
ITO, MUZAFFARNAGAR vs SHRI HARJINDER SINGH, MUZAFFARNAGAR
ITA 3204/DEL/2012[2008-09]Status: Disposed28/1/2016AY 2008-09
DCIT, NEW DELHI vs M/S. DEWSOFT OVERSEAS PVT. LTD., NEW DELHI
ITA 1835/DEL/2012[2008-09]Status: Disposed28/1/2016AY 2008-09
ITO, NEW DELHI vs M/S VIPIN PACKAGING PVT. LTD., NEW DELHI
ITA 931/DEL/2011[2003-04]Status: Disposed28/1/2016AY 2003-04
ITO, NEW DELHI vs M/S CUBE INDICUS ADVERTISING (P) LTD., NEW DELHI
ITA 2092/DEL/2011[2007-08]Status: Disposed28/1/2016AY 2007-08
ACIT, NEW DELHI vs M/S. DEWSOFT OVERSEAS PVT. LTD., NEW DELHI
ITA 3945/DEL/2010[2007-08]Status: Disposed28/1/2016AY 2007-08
ITO, NEW DELHI vs SMT. CHANDRAWATI, NEW DELHI
ITA 3050/DEL/2010[2002-03]Status: Disposed28/1/2016AY 2002-03
ITO, BULANDSHAHR vs SRI VIRENDRA SINGH, BULANDSHAHR
ITA 2946/DEL/2010[2003-04]Status: Disposed28/1/2016AY 2003-04
GLOBAL TRUST BANK LTD.,SECUNDERABAD vs ADDL. CIT, HYDERABAD
ITA 222/HYD/2001[1997-98]Status: Disposed28/1/2016AY 1997-98
PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/390/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX - 8 NEW DELHI vs M/S SONY MOBILE COMMUNICATIONS (INDIA) PVT. LTD.
ITA/648/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/391/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/370/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX-12 vs R. L ALLIED INDUSTRIES
ITA/402/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SONY ERICSSON MOBILE COMMUNICATIONS INDIA PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/638/201528/1/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
