← All Benches

ITAT Delhi Bench

78,093 judgments

ACIT, MEERUT vs SHRI RAJEEV JAIN, MEERUT

ITA 5887/DEL/2015[2012-13]Status: Disposed4/2/2016AY 2012-13

ASSTT.CIT, NEW DELHI vs M/S MILKFOOD LTD., NEW DELHI

ITA 5783/DEL/2015[2012-13]Status: Disposed4/2/2016AY 2012-13

ACIT, NEW DELHI vs M/S. FES FACILITIES SERVICES (INDIA) PVT. LTD., NEW DELHI

ITA 5713/DEL/2015[2011-12]Status: Disposed4/2/2016AY 2011-12

DCIT, DEHRADUN vs M/S KANATAL RESORTS & SPA P.LTD, NEW DELHI

ITA 5582/DEL/2015[2012-2013]Status: Disposed4/2/2016AY 2012-2013

ACIT, NEW DELHI vs M/S. SOLAE COMPANY INDIA PVT. LTD., GURGAON

ITA 5527/DEL/2015[2011-12]Status: Disposed4/2/2016AY 2011-12

ITO, ROHTAK vs SMT. RAJ RANI, ROHTAK

ITA 5422/DEL/2015[2010-11]Status: Disposed4/2/2016AY 2010-11

ITO, REWARI vs SH. RAM NIWAS, HARYANA

ITA 5417/DEL/2015[2007-08]Status: Disposed4/2/2016AY 2007-08

DCIT, NEW DELHI vs M/S. PCI LTD., DELHI

ITA 5404/DEL/2015[2012-13]Status: Disposed4/2/2016AY 2012-13

ACIT, NEW DELHI vs SH. VIJENDER GOEL, DELHI

ITA 5384/DEL/2015[2010-11]Status: Disposed4/2/2016AY 2010-11

DDIT (E), NEW DELHI vs PT. KANAHYA LAL DAYAWANTI PUNJ CHARITABLE SOCIETY, NEW DELHI

ITA 6522/DEL/2013[2005-06]Status: Disposed4/2/2016AY 2005-06

ITO (TDS), ROHTAK vs M/S. L.T. FOODS, SONEPAT

ITA 6490/DEL/2013[2010-11]Status: Disposed4/2/2016AY 2010-11

ITO, NEW DELHI vs SH. AHMAD MAAZ, UTTAR PRADESH

ITA 6012/DEL/2013[2009-10]Status: Disposed4/2/2016AY 2009-10

DCIT, NEW DELHI vs M/S VIJAY BROTHERS (PETROL PUMP), GURGAON

ITA 2741/DEL/2013[2008-09]Status: Disposed4/2/2016AY 2008-09

M/S. YOGHIM ZIPTECH PVT. LTD.,FARIDABAD vs ITO, NEW DELHI

ITA 6453/DEL/2012[2006-07]Status: Disposed4/2/2016AY 2006-07

M/S ROGER ENTERPRIESE P. LTD. vs COMMISSIONER OF INCOME TAX DELHI

ITA/439/20034/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

ACIT, NEW DELHI vs SH. SUNIL KUMAR AGGARWAL, NEW DELHI

ITA 6248/DEL/2015[2009-10]Status: Disposed3/2/2016AY 2009-10

DCIT, NEW DELHI vs M/S. NTL ELECTRONICS INDIA LTD., NEW DELHI

ITA 6057/DEL/2015[2009-10]Status: Disposed3/2/2016AY 2009-10

DCIT, DEHRADUN vs SHRI PARVINDER SINGH KOCHAR, DEHRADUN

ITA 5993/DEL/2015[2012-13]Status: Disposed3/2/2016AY 2012-13

ACIT, NEW DELHI vs M/S. PARAS BUILDTECH (INDIA) PVT. LTD., GURGAON

ITA 5963/DEL/2015[2006-07]Status: Disposed3/2/2016AY 2006-07

ACIT, NEW DELHI vs MRS. RAJINDER KAUR NARULA, DELHI

ITA 5961/DEL/2015[2013-14]Status: Disposed3/2/2016AY 2013-14