← All Benches
ITAT Delhi Bench
78,098 judgments
MICROSOFT CORPORATION INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6417/DEL/2012[2008-09]Status: Disposed9/2/2016AY 2008-09
NARENDER KUMAR SHARMA,GHAZIABAD vs ITO, GHAZIABAD
ITA 6383/DEL/2012[2008-09]Status: Disposed9/2/2016AY 2008-09
ACIT, NEW DELHI vs M/S. PLASTOGRAPH INDIA PVT. LTD., NEW DELHI
ITA 3557/DEL/2012[2003-04]Status: Disposed9/2/2016AY 2003-04
M/S. PLASTOGRAPH INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3052/DEL/2012[2003-04]Status: Disposed9/2/2016AY 2003-04
ACIT, NEW DELHI vs M/S. HOUSING & URBAN DEVELOPMENT CORP. LTD. (HUDCO), NEW DELHI
ITA 1562/DEL/2012[2007-08]Status: Disposed9/2/2016AY 2007-08
ACIT, NEW DELHI vs M/S. HOUSING & URBAN DEVELOPMENT CORP. LTD. (HUDCO), NEW DELHI
ITA 1561/DEL/2012[2006-07]Status: Disposed9/2/2016AY 2006-07
AGILENT TECHNOLOGIES INDIA PRIVATE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1487/DEL/2012[2006-07]Status: Disposed9/2/2016AY 2006-07
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1168/DEL/2012[2007-08]Status: Disposed9/2/2016AY 2007-08
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1167/DEL/2012[2006-07]Status: Disposed9/2/2016AY 2006-07
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1166/DEL/2012[2005-06]Status: Disposed9/2/2016AY 2005-06
DCIT, NEW DELHI vs M/S RAHUL POLYMERS PVT. LTD., NEW DELHI
ITA 943/DEL/2011[2001-02]Status: Disposed9/2/2016AY 2001-02
JDIT, NEW DELHI vs M/S. VOITH SIEMENS HYDRO KRAFTWERSKETECHNIK GMBH & CO., KG, NEW DELHI
ITA 5075/DEL/2011[2004-05]Status: Disposed9/2/2016AY 2004-05
ACIT, NEW DELHI vs SMT. VIJAYA BANSAL, NEW DELHI
ITA 2841/DEL/2011[2007-08]Status: Disposed9/2/2016AY 2007-08
DCIT, NEW DELHI vs M/S SINGAPORE TELECOM INDIA PVT. LTD., NEW DELHI
ITA 2054/DEL/2011[2003-04]Status: Disposed9/2/2016AY 2003-04
DCIT, NEW DELHI vs M/S. COMVERSE NETWORK SYSTEMS INDIA PVT. LTD., GURGAON
ITA 1626/DEL/2011[2002-03]Status: Disposed9/2/2016AY 2002-03
DCIT, NEW DELHI vs SH. RAM AVTAR VERMA, NEW DELHI
ITA 1086/DEL/2010[2000-01]Status: Disposed9/2/2016AY 2000-01
ITO vs THE NEW VIKAS CO-OP,
ITA 955/DEL/2009[2006-07]Status: Disposed9/2/2016AY 2006-07
M/S. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD (HUDCO),NEW DELHI vs DCIT, NEW DELHI
ITA 4303/DEL/2009[2004-05]Status: Disposed9/2/2016AY 2004-05
DCIT, CIRCLE - I vs NEW VIKAS CO-OP HOUSE BUILDING SOCIETY LTD.,
ITA 2441/DEL/2008[2005-2006]Status: Disposed9/2/2016AY 2005-2006
CIT-1 vs BIRLA ELECTRICALS LTD
ITA/500/20149/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU