← All Benches
ITAT Delhi Bench
78,125 judgments
DCIT, NEW DELHI vs SHRI RAJ KUMAR KEDIA, NEW DELHI
ITA 3354/DEL/2013[2005-06]Status: Disposed17/2/2016AY 2005-06
RAJ KUMAR KEDIA,NEW DELHI vs ACIT, NEW DELHI
ITA 3098/DEL/2013[2005-06]Status: Disposed17/2/2016AY 2005-06
VINOD KUMAR,HARIDWAR vs ITO, ROORKEE
ITA 2938/DEL/2013[2009-10]Status: Disposed17/2/2016AY 2009-10
ACIT, NEW DELHI vs M/S. AJANTA OFFSET AND PACKAGING LTD., NEW DELHI
ITA 2097/DEL/2013[2009-10]Status: Disposed17/2/2016AY 2009-10
ACIT, NEW DELHI vs SMT. RAJNI JAIN, NEW DELHI
ITA 4502/DEL/2012[2009-10]Status: Disposed17/2/2016AY 2009-10
JNG BUILDERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3311/DEL/2012[2007-08]Status: Disposed17/2/2016AY 2007-08
ACIT, NEW DELHI vs M/S. GLENCORE INDIA PVT. LTD., NEW DELHI
ITA 1451/DEL/2012[2005-06]Status: Disposed17/2/2016AY 2005-06
SURINDER UPPAL,DEHRADUN vs ACIT, MEERUT
ITA 3846/DEL/2011[2005-06]Status: Disposed17/2/2016AY 2005-06
SURINDER UPPAL,DEHRADUN vs ACIT, MEERUT
ITA 3845/DEL/2011[2004-05]Status: Disposed17/2/2016AY 2004-05
SURINDER UPPAL,DEHRADUN vs ACIT, MEERUT
ITA 3844/DEL/2011[2003-04]Status: Disposed17/2/2016AY 2003-04
ACIT, MEERUT vs SHRI SURENDER UPPAL, DEHRADUN
ITA 3092/DEL/2011[1998-99]Status: Disposed17/2/2016AY 1998-99
SANRAJ ENGINEERING PVT. LTD. vs COMMISSIONER OF INCOME TAX, DELHI-III
ITA/79/201617/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S. ALLIED ENGINEERING WORKS,GHAZIABAD vs ITO, GHAZIABAD
ITA 6099/DEL/2015[2008-09]Status: Disposed16/2/2016AY 2008-09
ACIT, NEW DELHI vs M/S. RICHA & CO., NEW DELHI
ITA 89/DEL/2014[2009-10]Status: Disposed16/2/2016AY 2009-10
ACIT, NEW DELHI vs SH. PUNIT RAI, NEW DELHI
ITA 730/DEL/2014[2009-10]Status: Disposed16/2/2016AY 2009-10
M/S. THE RAMA CO-OP L/C SOCIETY LTD.,SONEPAT vs ACIT, SONEPAT
ITA 3914/DEL/2014[2007-08]Status: Disposed16/2/2016AY 2007-08
SH. AMARJEET SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 1711/DEL/2014[2009-10]Status: Disposed16/2/2016AY 2009-10
ACIT, NEW DELHI vs M/S. RICHA & CO., NEW DELHI
ITA 1393/DEL/2014[2010-11]Status: Disposed16/2/2016AY 2010-11
SH. BHUPESH KUMAR DHINGRA,NEW DELHI vs ACIT, NEW DELHI
ITA 6559/DEL/2013[2007-08]Status: Disposed16/2/2016AY 2007-08
ACIT, NEW DELHI vs M/S. MINDA CORPORATION LTD., DELHI
ITA 6104/DEL/2013[2003-04]Status: Disposed16/2/2016AY 2003-04
