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ITAT Delhi Bench

78,125 judgments

ACIT, NEW DELHI vs M/S. TULIP INFRATECH PVT. LTD., NEW DELHI

ITA 5045/DEL/2012[2009-10]Status: Disposed18/2/2016AY 2009-10

ACIT, NEW DELHI vs M/S. BHARAT EXPORT, NEW DELHI

ITA 4747/DEL/2012[2008-09]Status: Disposed18/2/2016AY 2008-09

ADIT, NEW DELHI vs M/S. PARSONS BRINKERHOFF PHILIPINES INC., GURGAON

ITA 1258/DEL/2012[2005-06]Status: Disposed18/2/2016AY 2005-06

DCIT, NEW DELHI vs M/S. TULIP INFRATECH PVT. LTD., NEW DELHI

ITA 2325/DEL/2010[2007-08]Status: Disposed18/2/2016AY 2007-08

HPL ADDITIVES LIMITED vs COMMISSIONER OF INCOME TAX

ITA/929/201518/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

THE DIRECTOR OF INCOME TAX vs J.N.EDUCATION SOCIETY

ITA/47/200417/2/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

TARUN THAPAR,NEW DELHI vs ITO, NEW DELHI

ITA 6591/DEL/2015[2009-10]Status: Disposed17/2/2016AY 2009-10

ASHISH ANAND,NEW DELHI vs DCIT, NEW DELHI

ITA 5774/DEL/2015[2011-12]Status: Disposed17/2/2016AY 2011-12

ITO, REWARI vs SH. BHOOP SINGH, REWARI

ITA 4712/DEL/2015[2007-08]Status: Disposed17/2/2016AY 2007-08

M/S. RL EXPORTS INTERNATIONAL,NEW DELHI vs ACIT, NEW DELHI

ITA 2365/DEL/2015[2002-03]Status: Disposed17/2/2016AY 2002-03

M/S. RL EXPORTS INTERNATIONAL,NEW DELHI vs ACIT, NEW DELHI

ITA 2364/DEL/2015[2001-02]Status: Disposed17/2/2016AY 2001-02

RL EXPORTS INTERNATIONAL,NEW DELHI vs DCIT, NEW DELHI

ITA 2195/DEL/2015[2005-06]Status: Disposed17/2/2016AY 2005-06

ITO, MEERUT vs M/S. JAIN MARBLE HOME PVT. LTD., MEERUT

ITA 6670/DEL/2014[2010-11]Status: Disposed17/2/2016AY 2010-11

M/S. B.S. PUBLIC EDUCATION SOCIETY,SONEPAT vs CIT, ROHTAK

ITA 4611/DEL/2014[]Status: Disposed17/2/2016

M/S. B.S. PUBLIC EDUCATION SOCIETY,SONEPAT vs CIT, ROHTAK

ITA 4610/DEL/2014[]Status: Disposed17/2/2016

M/S. LAYMAN SAMAJIK SANSTHAN,UTTAR PRADESH vs ITO, CHANDAUSI

ITA 2388/DEL/2014[2005-06]Status: Disposed17/2/2016AY 2005-06

M/S. MANAK DEVI SURANA,NEW DELHI vs ITO, NEW DELHI

ITA 787/DEL/2013[2007-08]Status: Disposed17/2/2016AY 2007-08

ACIT, NEW DELHI vs SHRI RAJ KUMAR KEDIA (HUF), NEW DELHI

ITA 5260/DEL/2013[2008-09]Status: Disposed17/2/2016AY 2008-09

ACIT, NEW DELHI vs SHRI RAJ KUMAR KEDIA, NEW DELHI

ITA 5256/DEL/2013[2004-05]Status: Disposed17/2/2016AY 2004-05

ITO, NEW DELHI vs M/S. STYX BACK OFFICE SERVICES PVT. LTD., DELHI

ITA 4658/DEL/2013[2009-10]Status: Disposed17/2/2016AY 2009-10