← All Benches
ITAT Delhi Bench
78,144 judgments
PRINCIPAL COMMISSIONER OF INCOME-TAX-08, vs M/S SHRUTI FASTNERS LTD.,
ITA/162/20161/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs SHRI SUBHASH ROHILLA
ITA/165/20161/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs AIRPORT AUTHORITY OF INDIA
ITA/164/20161/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs AIRPORT AUTHORITY OF INDIA
ITA/166/20161/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs FORGING LTD.
ITA/154/201629/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE PRINCIPAL COMMISSIONER OF INCOME TAX-03 vs M/S. DBH INTERNATIONAL P. LIMITED
ITA/155/201629/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DENSO INDIA LIMITED vs COMMISSIONER OF INCOME TAX
ITA/451/201329/2/2016
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX DELHI-IV vs ELITE FARMS P. LTD.
ITA/156/201629/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
STMICROELECTRONICS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 961 / 201129/2/2016
STMICROELECTRONICS PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX
ITA - 960 / 201129/2/2016
DENSO INDIA LIMITED vs COMMISSIONER OF INCOME TAX
ITA-443/201329/2/2016
SURAJMAL MEMORIAL EDUCATION SOCIETY,NEW DELHI vs CIT(E), NEW DELHI
ITA 2011/DEL/2015[2011-12]Status: Disposed26/2/2016AY 2011-12
M/S. GOLDWIN TECHNOLOGIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 682/DEL/2014[2006-07]Status: Disposed26/2/2016AY 2006-07
NIRMAL KUMAR JAIN,DELHI vs ITO, NEW DELHI
ITA 6696/DEL/2014[2010-11]Status: Disposed26/2/2016AY 2010-11
SH. NIRMAL KUMAR JAIN,NEW DELHI vs ITO, NEW DELHI
ITA 6645/DEL/2014[2010-11]Status: Disposed26/2/2016AY 2010-11
THE PRINCIPAL COMMISSIONER OF INCOME-TAX-24 vs MS YASHODHARA OBEROI
ITA/153/201626/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs ESCORTS CONSTRUCTION EQUIPMENT LIMITED
ITA/837/200825/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
CIT vs ESCORTS CONSTRUCTION EQUIPMENT LTD
ITA/1084/201125/2/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S WESCO AUTO PRODUCTS (INDIA) PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 6831/DEL/2015[2008-09]Status: Pending25/2/2016AY 2008-09
SMT. HARSH LATA RENJEN,GURGAON vs DCIT (INTERNATIONAL TAXATION), GURGAON
ITA 6759/DEL/2015[2012-13]Status: Disposed25/2/2016AY 2012-13
