← All Benches
ITAT Delhi Bench
78,165 judgments
ITO (TDS), MORADABAD vs EXECUTIVE ENGINEER, RAEBAREILLY
ITA 1779/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO (TDS), MORADABAD vs EXECUTIVE ENGINEER, RAEBAREILLY
ITA 1778/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO (TDS), MORADABAD vs EXECUTIVE ENGINEER, RAEBAREILLY
ITA 1777/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO (TDS), MORADABAD vs EXECUTIVE ENGINEER, RAEBAREILLY
ITA 1776/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO (TDS), MORADABAD vs EXECUTIVE ENGINEER, RAEBAREILLY
ITA 1775/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10
ITO (TDS), MORADABAD vs CONSTRUCTION DIVISION, RAMPUR
ITA 1771/DEL/2014[2008-09]Status: Disposed16/3/2016AY 2008-09
CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6150/DEL/2013[2007-08]Status: Disposed16/3/2016AY 2007-08
CJ INTERNATIONAL HOTELS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6149/DEL/2013[2006-07]Status: Disposed16/3/2016AY 2006-07
DCIT, NEW DELHI vs M/S. ESCOTRAC FINANCE AND INVESTMENTS PVT. LTD., FARIDABAD
ITA 6056/DEL/2013[2005-06]Status: Disposed16/3/2016AY 2005-06
PRINT-FAB (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5901/DEL/2013[2004-05]Status: Disposed16/3/2016AY 2004-05
SURYA MERCHANTS LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 4367/DEL/2013[2006-07]Status: Disposed16/3/2016AY 2006-07
ACIT, NEW DELHI vs MR. S. GURNAM SINGH, NEW DELHI
ITA 2668/DEL/2013[2005-06]Status: Disposed16/3/2016AY 2005-06
ITO, NEW DELHI vs M/S. U & V IMPEX (P) LTD., NEW DELHI
ITA 5021/DEL/2012[2009-10]Status: Disposed16/3/2016AY 2009-10
M/S. MAYUR ELECTRICAL INDUSTRIES PVT. LTD.,UTTAR PRADESH vs DCIT, NEW DELHI
ITA 1957/DEL/2012[2005-06]Status: Disposed16/3/2016AY 2005-06
ACIT, NEW DELHI vs M/S GATES INDIA PVT. LTD., NEW DELHI
ITA 2884/DEL/2011[2006-07]Status: Disposed16/3/2016AY 2006-07
ACIT, NEW DELHI vs M/S GATES INDIA PVT. LTD., NEW DELHI
ITA 2883/DEL/2011[2005-06]Status: Disposed16/3/2016AY 2005-06
DCIT, HISAR vs PARKASH INDUSTRIES LTD., HISAR
ITA 4785/DEL/2009[2003-04]Status: Disposed16/3/2016AY 2003-04
PR. COMISSIONER OF INCOME TEX-2 vs BECTON DICKINSON INDIA PVT. LTD.
ITA/192/201616/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMSSIONER OF INCOME TAX-2 vs BHASKAR POWER PROJECTS P. LTD.
ITA/194/201616/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs KHETRI TRUST
ITA/195/201616/3/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
