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ITAT Delhi Bench

78,165 judgments

BHARTI AIRTEL LTD.,GURGAON vs ITO (TDS), NEW DELHI

ITA 3595/DEL/2012[2010-11 (F.Y. 2009-10)]Status: Disposed17/3/2016

BHARTI AIRTEL LTD.,GURGAON vs ITO (TDS), NEW DELHI

ITA 3594/DEL/2012[2009-10 (F.Y. 2008-09)]Status: Disposed17/3/2016

BHARTI AIRTEL LTD.,GURGAON vs ITO (TDS), NEW DELHI

ITA 3593/DEL/2012[2008-09 (F.Y. 2007-08)]Status: Disposed17/3/2016

GOURI HOSPITALS LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 2275/DEL/2012[2006-07]Status: Disposed17/3/2016AY 2006-07

ACIT, NEW DELHI vs M/S. M/S. HALLMARK INDIA PVT. LTD., NEW DELHI

ITA 2025/DEL/2012[2001-02]Status: Disposed17/3/2016AY 2001-02

ITO, KARNAL vs M/S. G.M.H. ORGANICS, NEW DELHI

ITA 5398/DEL/2011[2008-09]Status: Disposed17/3/2016AY 2008-09

DCIT, NEW DELHI vs M/S. COTLON INDIA (P) LTD., NEW DELHI

ITA 4512/DEL/2010[2006-07]Status: Disposed17/3/2016AY 2006-07

DCIT, NEW DELHI vs M/S. I.G. BUILDERS & PROMOTERS (P) LTD, NEW DELHI

ITA 1406/DEL/2009[2004-2005]Status: Disposed17/3/2016AY 2004-2005

DCIT, NEW DELHI vs M/S. I.G. BUILDERS & PROMOTERS (P) LTD, NEW DELHI

ITA 1404/DEL/2009[2002-03]Status: Disposed17/3/2016AY 2002-03

ITO (E) TRUST WARD-IV vs MAHARAJI EDUCATION TRUST,

ITA 710/DEL/2008[2004-2005]Status: Disposed17/3/2016AY 2004-2005

ESSEL SHYAM COMMUNICATION LTD,NEW DELHI vs ACIT CC-2, NEW DELHI

ITA 3265/DEL/2008[2005-2006]Status: Disposed17/3/2016AY 2005-2006

ACIT CC-2, NEW DELHI vs ESSEL SHYAM COMMUNICATION LTD, NEW DELHI

ITA 3176/DEL/2008[2005-2006]Status: Disposed17/3/2016AY 2005-2006

MAHARAJI EDUCATIONAL TRUST vs DIT(E),

ITA 311/DEL/2008[2008-2009]Status: Disposed17/3/2016AY 2008-2009

INDIAN SUGAR EXIM CORPORATION LTD vs ADDL. CIT RANGE II,

ITA 4159/DEL/2006[2003-2004]Status: Disposed17/3/2016AY 2003-2004

M/S COMPSHAN INFORMATION TECHNOLOGY PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 6745/DEL/2015[2009-10]Status: Disposed16/3/2016AY 2009-10

SOCIETY FOR INTEGRATED EDUCATION,GHAZIABAD vs ADDL. CIT, GHAZIABAD

ITA 6743/DEL/2015[2010-11]Status: Disposed16/3/2016AY 2010-11

DCIT (INTERNATIONAL TAXATION), NEW DELHI vs M/S. ROLLS ROYCE INDIA LTD., GURGAON

ITA 6199/DEL/2015[2006-07]Status: Disposed16/3/2016AY 2006-07

ACIT, MEERUT vs M/S. GANGOL SAHKARI DUGDH UTPADAK SANGH LTD., MEERUT

ITA 1871/DEL/2015[2010-11]Status: Disposed16/3/2016AY 2010-11

DDIT, NEW DELHI vs M/S. CLIFFORD CHANCE LONDON LIMITED, GURGAON

ITA 2641/DEL/2014[2009-10]Status: Disposed16/3/2016AY 2009-10

ITO, NEW DELHI vs SH. VEENA GAUR, NEW DELHI

ITA 1844/DEL/2014[2010-11]Status: Disposed16/3/2016AY 2010-11