← All Benches

ITAT Delhi Bench

78,165 judgments

ANIL KUMAR (HUF) vs ACIT CENTRAL CIRCLE,

ITA 505/DEL/2008[2001-2002]Status: Disposed28/3/2016AY 2001-2002

PR. COMMISSIONER OF INCOME TAX DELHI -8 vs SHRI SANTOSH KUMAR GARG

ITA/209/201628/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-X vs SH.LALIT MOHAN GOEL

ITA/201/201628/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

PR. COMMISSIONER OF INCOME TAX-DELHI-III vs DILIGENT SERVICES PRIVATE LIMITED

ITA/210/201628/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX-X vs SH. LALIT MOHAN GOEL

ITA/203/201628/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

M/S KAILASH JEWELS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 137/DEL/2016[2011-12]Status: Disposed23/3/2016AY 2011-12

ITO, DEHRADUN vs M/S. HOTEL SIDDHARTH RESIDENCY, DEHRADUN

ITA 6531/DEL/2015[2010-11]Status: Disposed23/3/2016AY 2010-11

KARSHNI METAL STORE,DELHI vs ITO, NEW DELHI

ITA 1365/DEL/2015[2006-07]Status: Disposed23/3/2016AY 2006-07

LI & FUNG (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 386/DEL/2014[2009-10]Status: Disposed23/3/2016AY 2009-10

ITO, NEW DELHI vs SH. SANCHIT JAIN, NEW DELHI

ITA 1390/DEL/2014[2010-11]Status: Disposed23/3/2016AY 2010-11

ACIT, NEW DELHI vs M/S. LOUS BUILDTECH (P) LTD., NEW DELHI

ITA 6362/DEL/2013[2008-09]Status: Disposed23/3/2016AY 2008-09

RAMESH CHAND INDUSTRIES LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 5110/DEL/2011[1993-94]Status: Disposed23/3/2016AY 1993-94

SUPERINTENDENT (DDO),HISAR vs ITO (TDS), HISAR

ITA 4820/DEL/2011[2006-07 (F.Y.-2005-06)]Status: Disposed23/3/2016

ITO, NEW DELHI vs M/S SHREE SAI BABA CONCAST (P) LTD., NEW DELHI

ITA 3320/DEL/2010[2002-03]Status: Disposed23/3/2016AY 2002-03

SHITIZ METAL LTD,NEW DELHI vs ITO, NEW DELHI

ITA 2826/DEL/2010[2004-05]Status: Disposed23/3/2016AY 2004-05

ITO, NEW DELHI vs M/S. SHITIZ METAL LTD., NEW DELHI

ITA 2378/DEL/2010[2004-05]Status: Disposed23/3/2016AY 2004-05

COMMISSIONER OF INCOME TAX DELHI-XI vs INDIAN NATIONAL CONGRESS/ALL INDIA CONGRESS COMMITTEE

ITA/145/200123/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

INDIAN NATIONAL CONG. (I) AICC vs C.I.T.- XI

ITA/180/200123/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

COMMISSIONER OF INCOME TAX DELHI-I vs AMERIPRISE INDIA PVT.LTD.

ITA/206/201623/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

CIT vs JANATA PARTY

ITA/188/200223/3/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU