← All Benches
ITAT Delhi Bench
78,184 judgments
DCIT, NEW DELHI vs M/S. PRAGATI POWER CORPORATION LTD., NEW DELHI
ITA 1579/DEL/2014[2010-11]Status: Disposed6/4/2016AY 2010-11
M/S. PCB CONSULTANTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1269/DEL/2014[2004-05]Status: Disposed6/4/2016AY 2004-05
DCIT, NEW DELHI vs M/S. JAGSON INTERNATIONAL LTD., NEW DELHI
ITA 6542/DEL/2013[2004-05]Status: Disposed6/4/2016AY 2004-05
DCIT, NEW DELHI vs M/S. HARI CHAND SHRI GOPAL, NEW DELHI
ITA 2318/DEL/2013[2007-08]Status: Disposed6/4/2016AY 2007-08
ASAHI GLASS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4242/DEL/2010[2006-07]Status: Disposed6/4/2016AY 2006-07
ACIT CIRCLE 13 (1) vs ORIENTAL BANK OF COMMERCE,
ITA 542/DEL/2008[2003-2004]Status: Disposed6/4/2016AY 2003-2004
DCIT, NEW DELHI vs M/S ORIENTAL BANK OF COMMERCE, NEW DELHI
ITA 3614/DEL/2008[2005-06]Status: Disposed6/4/2016AY 2005-06
ORIENTAL BANK OF COMMERCE,NEW DELHI vs JT. CIT, NEW DELHI
ITA 3491/DEL/2008[2005-06]Status: Disposed6/4/2016AY 2005-06
PR. CIT CENTRAL-3 vs M/S SEAGRAM DISTILLERIES PVT.LTD,
ITA/225/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SPORT AUTHORITY OF INDIA
ITA/245/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX(CENTRAL)-II vs SPN MILK PRODUCTS INDUSTRIES PVT. LTD.
ITA/239/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OFINCOME TAX(CENTRAL)-II vs SPN MILK PRODUCTS INDUSTRIES PVT. LTD.
ITA/241/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX(CENTRAL)-II vs SPN MILK PRODUCTS INDUSTRIES PVT. LTD.
ITA/243/20166/4/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OFINCOME TAX(CENTRAL)-II vs SPN MILK PRODUCTS INDUSTRIES PVT. LTD.
ITA/242/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR CIT CENTRAL-3 vs M/S SEAGRAM DISTILLERIES PVT.LTD,
ITA/224/20166/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SPORTS AUTHORITY OF INDIA
ITA/236/20165/4/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SH. DINESH KUMAR AGARWAL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 5826/DEL/2015[2011-12]Status: Disposed5/4/2016AY 2011-12
KESAR CHARITABLE TRUST,GHAZIABAD vs ADDL. CIT, GHAZIABAD
ITA 5632/DEL/2015[2010-11]Status: Disposed5/4/2016AY 2010-11
LOVE KUSH METAL & ALLOY,DELHI vs ITO, NEW DELHI
ITA 1371/DEL/2015[2006-07]Status: Disposed5/4/2016AY 2006-07
ROLLS ROYCE INDIA LTD.,NEW DELHI vs DDIT, NEW DELHI
ITA 513/DEL/2014[2009-10]Status: Disposed5/4/2016AY 2009-10
