← All Benches

ITAT Delhi Bench

78,184 judgments

SH. RAM AVTAR SINGHAL,NEW DELHI vs DCIT, NEW DELHI

ITA 1559/DEL/2014[2003-04]Status: Disposed7/4/2016AY 2003-04

M/S. RAKESH GUPTA HUF,NEW DELHI vs ACIT, NEW DELHI

ITA 1496/DEL/2014[2007-08]Status: Disposed7/4/2016AY 2007-08

ITO, NEW DELHI vs M/S G.A. BUILDCON PVT. LTD., DELHI

ITA 5311/DEL/2013[2000-01]Status: Disposed7/4/2016AY 2000-01

RAJEEV KUMAR,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR

ITA 5069/DEL/2013[2009-10]Status: Disposed7/4/2016AY 2009-10

M/S P.D. MEMORIAL RELIGIOUS & EDUCATIONAL ASSOCIATION,JHAJJAR vs CIT, GURGAON

ITA 3054/DEL/2013[2005-06]Status: Disposed7/4/2016AY 2005-06

M/S. SHANTI SARUP & SONS PVT. LTD.,MEERUT vs CIT, MEERUT

ITA 2374/DEL/2013[2008-09]Status: Disposed7/4/2016AY 2008-09

M/S P.D. MEMORIAL RELIGIOUS & EDUCATIONAL ASSOCIATION,HARYANA vs ACIT, FARIDABAD

ITA 2199/DEL/2013[2007-08]Status: Disposed7/4/2016AY 2007-08

ITO, NEW DELHI vs M/S. GIRIRAJ CONCAST (P) LTD., DELHI

ITA 5182/DEL/2012[2002-02]Status: Disposed7/4/2016AY 2002-02

MULTIPLE FINANCE CO.,NEW DELHI vs DCIT, NEW DELHI

ITA 2707/DEL/2012[2007-08]Status: Disposed7/4/2016AY 2007-08

ADIT, DEHRADUN vs M/S. PARADIGM GEOPHYSICAL PTE. LTD., DEHRADUN

ITA 2150/DEL/2012[2005-06]Status: Disposed7/4/2016AY 2005-06

ADIT INTL. TAXATION, DEHRADUN vs M/S. PARADIGM GEOPHYSICAL PTY LTD., DEHRADUN

ITA 1181/DEL/2012[2005-06]Status: Disposed7/4/2016AY 2005-06

M/S OXFORD SOFTECH PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 5100/DEL/2011[2004-05]Status: Disposed7/4/2016AY 2004-05

DCIT, FARIDABAD vs M/S. P.D. MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION, HARYANA

ITA 4341/DEL/2011[2006-07]Status: Disposed7/4/2016AY 2006-07

DCIT, FARIDABAD vs M/S. P.D. MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION, HARYANA

ITA 4340/DEL/2011[2005-06]Status: Disposed7/4/2016AY 2005-06

DCIT, NEW DELHI vs M/S. ARORA JEWELLERS PVT. LTD., NEW DELHI

ITA 3185/DEL/2011[2003-04]Status: Disposed7/4/2016AY 2003-04

DCIT, NEW DELHI vs M/S. ARORA JEWELLERS PVT. LTD., NEW DELHI

ITA 3184/DEL/2011[2002-03]Status: Disposed7/4/2016AY 2002-03

ACIT, FARIDABAD vs M/S. P.D. MEMORIAL RELIGIOUS & EDUCATIONAL ASSOCIATIONS, BAHADURGARH

ITA 3642/DEL/2010[2006-07]Status: Disposed7/4/2016AY 2006-07

COMMISSIONER OF INCOME TAX vs SHRI SARANJEET SINGH KHOSLA

ITA/238/20166/4/2016

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

DCIT, NEW DELHI vs M/S. HOTLINE TELETUBE & COMPONENTS LTD., NEW DELHI

ITA 222/DEL/2014[2005-06]Status: Disposed6/4/2016AY 2005-06

ITO, NEW DELHI vs SMT. MURTI AGGARWAL, NEW DELHI

ITA 1828/DEL/2014[2009-10]Status: Disposed6/4/2016AY 2009-10