← All Benches
ITAT Delhi Bench
78,202 judgments
ZTE CORPORATION vs ADIT, NEW DELHI
ITA 5870/DEL/2012[2004-05]Status: Disposed30/5/2016AY 2004-05
MRS. DR. RAMESH ARORA,NOIDA vs ACIT, NOIDA
ITA 586/DEL/2012[2006-07]Status: Disposed30/5/2016AY 2006-07
M/S. SHIPRA ESTATE LTD. & JAI KRISHAN ESTATE PVT. LTD.,DELHI vs ACIT, NEW DELHI
ITA 5849/DEL/2012[2009-10]Status: Disposed30/5/2016AY 2009-10
ACIT, NEW DELHI vs M/S SHIPRA ESTATE LTD., & JAI KRISHNA ESTATE DEVELOPERS PVT. LTD., DELHI
ITA 5614/DEL/2012[2009-10]Status: Disposed30/5/2016AY 2009-10
MRS. SUNITA BERIWALA,NEW DELHI vs ACIT, NEW DELHI
ITA 5499/DEL/2012[2007-08]Status: Disposed30/5/2016AY 2007-08
ACIT, NEW DELHI vs SMT. SUNITA BERIWALA, NEW DELHI
ITA 5408/DEL/2012[2007-08]Status: Disposed30/5/2016AY 2007-08
ACIT, NEW DELHI vs M/S. BHALLA & COMPANY (P) LTD., NEW DELHI
ITA 4738/DEL/2012[2008-09]Status: Disposed30/5/2016AY 2008-09
SHREE KAILA DEVI REAL ESTATE LTD.,UTTAR PRADESH vs CIT, NEW DELHI
ITA 2469/DEL/2012[2003-04]Status: Disposed30/5/2016AY 2003-04
ACIT, NEW DELHI vs M/S. SHIPRA ESTATE LTD. & JAI KRISHAN ESTATE DEVELOPERS PVT. LTD., NEW DELHI
ITA 1950/DEL/2012[2008-09]Status: Disposed30/5/2016AY 2008-09
DCIT, NEW DELHI vs M/S. AXIS DIAGNOSTICS & BIOTECH LTD., GURGAON
ITA 3839/DEL/2011[2005-06]Status: Disposed30/5/2016AY 2005-06
ACIT, NEW DELHI vs SMT. SUMERA GUPTA, NEW DELHI
ITA 2815/DEL/2011[2007-08]Status: Disposed30/5/2016AY 2007-08
KDDL LTD.,CHANDIGARH vs ACIT, NEW DELHI
ITA 5567/DEL/2010[2006-07]Status: Disposed30/5/2016AY 2006-07
ACIT, NEW DELHI vs M/S. KAMLA DIALS AND DEVICES LTD., CHANDIGARH
ITA 4284/DEL/2010[2005-06]Status: Disposed30/5/2016AY 2005-06
PUROLATOR INDIA LTD,NEW DELHI vs DCIT, NEW DELHI
ITA 1085/DEL/2009[2002-03]Status: Disposed30/5/2016AY 2002-03
ITO WARD- 7 (4) vs SBS PROPERTIES & FINVEST (P) LTD,
ITA 378/DEL/2008[2000-2001]Status: Disposed30/5/2016AY 2000-2001
INCOME TAX OFFICER, NEW DELHI vs SBS PROPERTIES PVT. LTD, NEW DELHI
ITA 2164/DEL/2008[2000-2001]Status: Disposed30/5/2016AY 2000-2001
COMMISSIONER OF INCOME TAX DEL vs LATE SMT. RAVI KANTA JAIN
ITA/621/200427/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME TAX vs M/S HIMLAND DEVELOPERS P.LTD.
ITA/562/200427/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF THE INCOME vs M/S VEEJA AEROTECH P. LTD.
ITA/559/200427/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs ROBERT WALKER
ITA/478/200427/5/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
