ITAT Delhi Bench
78,242 judgments
COMMISSIONE OF INCOME TAX CETNRAL-3 vs BRIJWASI IMPEX P. LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF I.TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF I. TAX-2 vs M/S BHARAT SANCHAR NIGAM LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
AGYA RAM vs COMMMISSIONER OF INCOME TAX
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX CENTRAL-3 vs BRIJWASI IMPEX LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR.CIT CENTRAL-3 vs BRIJWASI IMPEX P. LTD.
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-IV vs MR. RAJAN NANDA
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
HINDUSTAN COCA COLA BEVERAGES vs JT.COMMISSIONER OF INCOME TAX
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX(E) vs TSURPHU LABRANG
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF I.TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF I. TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
ITO (EXEMPTIONS), NEW DELHI vs M/S. INSTITUTE OF ROAD TRAFFIC EDUCATION, NEW DELHI
SH. VISHAL SINGLA,FARIDABAD vs ITO, FARIDABAD
SH. AJAY GUPTA,NEW DELHI vs ACIT, NEW DELHI
SH. AJAY GUPTA,NEW DELHI vs ACIT, NEW DELHI
DCIT, NEW DELHI vs M/S MAHAMAYA GENERAL FINANCE COM. LTD., NEW DELHI
ACIT, NEW DELHI vs SMT. PUSHPA SHARMA, NEW DELHI
SH. AJAY GUPTA,DELHI vs DCIT, NEW DELHI
PR. COMMISSIONER OF INCOME TAX-08 vs TOLUNA INDIA PVT .LTD
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX-07 vs M/S OMNI INFO WORLD PVT. LTD.,
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
