← All Benches
ITAT Delhi Bench
78,242 judgments
DCIT (TDS), GURGAON vs THE SONIPAT CENTRAL CO-OP BANK LTD., SONEPAT
ITA 706/DEL/2015[2011-12 (F.Y. 2010-11)]Status: Disposed2/8/2016
PRADEEP KUMAR JAIN,UTTAR PRADESH vs DCIT, DELHI
ITA 4074/DEL/2015[2011-12]Status: Disposed2/8/2016AY 2011-12
M/S. PRETTY EXPORTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3942/DEL/2015[2004-05]Status: Disposed2/8/2016AY 2004-05
ONKAR INTERNATIONAL PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 310/DEL/2015[2009-10]Status: Disposed2/8/2016AY 2009-10
LG LIFE SCIENCES INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1818/DEL/2015[2010-11]Status: Disposed2/8/2016AY 2010-11
M/S. LORD JESUS EDUCATION SOCIETY,GURGAON vs ACIT, GURGAON
ITA 1648/DEL/2015[2010-11]Status: Disposed2/8/2016AY 2010-11
GAGAN GOYAL,NEW DELHI vs JCIT, NEW DELHI
ITA 1514/DEL/2015[2011-12]Status: Disposed2/8/2016AY 2011-12
BROAD VISION TELECOM CONSULTANT,NEW DELHI vs ITO, NEW DELHI
ITA 1094/DEL/2015[2010-11]Status: Disposed2/8/2016AY 2010-11
ITO, NEW DELHI vs M/S. SHREE MAA ROLL WRAP PVT. LTD., DELHI
ITA 6592/DEL/2014[2010-11]Status: Disposed2/8/2016AY 2010-11
LALIT MOHAN GUPTA,DELHI vs ITO, NEW DELHI
ITA 3678/DEL/2014[2009-10]Status: Disposed2/8/2016AY 2009-10
DCIT, NEW DELHI vs M/S. MAHAGUN TECHNOLOGIES PVT. LTD., NEW DELHI
ITA 2597/DEL/2014[2005-06]Status: Disposed2/8/2016AY 2005-06
M/S. ALFA BHOJ LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 2584/DEL/2014[2003-04]Status: Disposed2/8/2016AY 2003-04
M/S. AAA PORTFOLIOS PVT.LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2581/DEL/2014[2007-08]Status: Disposed2/8/2016AY 2007-08
ACIT, NEW DELHI vs SH. RAJESH BHOLA, NEW DELHI
ITA 1334/DEL/2014[2009-10]Status: Disposed2/8/2016AY 2009-10
DCIT, NEW DELHI vs M/S. INFRASOFT TECHNOLOGIES LTD., NEW DELHI
ITA 283/DEL/2012[2005-06]Status: Disposed2/8/2016AY 2005-06
ITO, NEW DELHI vs M/S NANCY SALES PVT. LTD., NEW DELHI
ITA 3449/DEL/2011[2008-09]Status: Disposed2/8/2016AY 2008-09
PR. COMMISSIONER OF I.TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD
ITA/478/20161/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF I. TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD.
ITA/486/20161/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
AGYA RAM vs COMMISSIONER OF INCOME TAX
ITA/292/20041/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER FO I.TAX-DELHI-2 vs M/S BHARAT SANCHAR NIGAM LTD
ITA/479/20161/8/2016
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI