← All Benches
ITAT Delhi Bench
78,251 judgments
DCIT, NEW DELHI vs M/S. IVAN INFOTECH PVT. LTD., NEW DELHI
ITA 22/DEL/2014[2007-08]Status: Disposed31/8/2016AY 2007-08
DCIT, NEW DELHI vs M/S. IVAN INFOTECH PVT. LTD., NEW DELHI
ITA 21/DEL/2014[2006-07]Status: Disposed31/8/2016AY 2006-07
DCIT, NEW DELHI vs M/S. IVAN INFOTECH PVT. LTD., NEW DELHI
ITA 20/DEL/2014[2005-06]Status: Disposed31/8/2016AY 2005-06
DCIT, NEW DELHI vs M/S. IVAN INFOTECH PVT. LTD., NEW DELHI
ITA 19/DEL/2014[2004-05]Status: Disposed31/8/2016AY 2004-05
DCIT, NEW DELHI vs M/S. IVAN INFOTECH PVT. LTD., NEW DELHI
ITA 18/DEL/2014[2003-04]Status: Disposed31/8/2016AY 2003-04
M/S. TRAK SERVICES PRIVATE LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 1650/DEL/2014[2006-07]Status: Disposed31/8/2016AY 2006-07
M/S. QUALITY SECURITY SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6587/DEL/2013[2007-08]Status: Disposed31/8/2016AY 2007-08
ACIT, GURGAON vs M/S. HONDA MOTORCYCLES & SCOOTER INDIA PVT. LTD., GURGAON
ITA 3460/DEL/2013[2007-08]Status: Disposed31/8/2016AY 2007-08
ACIT, GURGAON vs M/S HONDA MOTORCYCLE AND SCOOTER INDIA PVT. LTD., GURGAON
ITA 3237/DEL/2011[2003-04]Status: Disposed31/8/2016AY 2003-04
HONDA MOTORCYCLE & SCOOTERS INDIA PVT. LTD.,GURGAON vs ADDL. CIT, GURGAON
ITA 3074/DEL/2011[2004-05]Status: Disposed31/8/2016AY 2004-05
HONDA MOTORCYCLE & SCOOTERS INDIA PVT. LTD.,GURGAON vs ADDL. CIT, GURGAON
ITA 3073/DEL/2011[2003-04]Status: Disposed31/8/2016AY 2003-04
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I vs SURESH NANDA,
ITA/497/201630/8/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I vs SURESH NANDA,
ITA/501/201630/8/2016
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
DCIT, DEHRADUN vs SHRI ADITYA VERMA, DEHRADUN
ITA 6613/DEL/2015[2011-12]Status: Disposed30/8/2016AY 2011-12
ITO, FARIDABAD vs SH. PUNIT CHAWLA, FARIDABAD
ITA 6669/DEL/2015[2008-09]Status: Disposed30/8/2016AY 2008-09
ITO, GURGAON vs FILCO TRADE CENTER (NORTH), GURGAON
ITA 6665/DEL/2015[2010-11]Status: Disposed30/8/2016AY 2010-11
M/S CHANDERIYA REAL ESTATE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6657/DEL/2015[2009-10]Status: Disposed30/8/2016AY 2009-10
DCIT, DEHRADUN vs M/S CITIMATES BUILDERS & PROMOTERS P.LTD., NEW DELHI
ITA 6649/DEL/2015[2007-08]Status: Disposed30/8/2016AY 2007-08
DCIT, DEHRADUN vs SHRI CHHOTEY LAL VERMA, DEHRADUN
ITA 6614/DEL/2015[2011-12]Status: Disposed30/8/2016AY 2011-12
ACIT, NEW DELHI vs M/S. PORBANDAR SOLAR POWER LTD., NEW DELHI
ITA 6539/DEL/2015[2012-13]Status: Disposed30/8/2016AY 2012-13
